Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,276 total)

SHREE DIGVIJAY CEMENT CO LTD vs COMMISSIONER OF INCOME TAX

ITR/225/1995ITAT Gujarat
25/8/2006

COMMISSIONER OF WEALTH-TAX vs MINALBEN RAMESHBHAI JHAVERI L.H OF MANORAMA B. DALAL

WTR/121/1994ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

24/8/2006

COMMISSIONER OF WEALTH TAX vs LATE SMT. MANORAMA B. DALAL

WTR/117/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

24/8/2006

COMMISSIONER OF WEALTH TAX vs MINALBEN RAMESHBHAI JHAVERI L/H OF SMT.MANORAM B. DALAL

WTR/112/1995ITAT Gujarat
24/8/2006

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PUNJAB LAMINATES PVT. LTD

C.A. No.-003632-003632 - 2006ITAT SC
24/8/2006

M/S. O.N.G.C. LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-001882-001882 - 2004ITAT SC
24/8/2006

SYNBIOTICS LIMITED vs COMMISSIONER OF INCOME TAX

ITR/238/1995ITAT Gujarat
23/8/2006

DEEPAK CONSTRUCTION CO. vs COMMISSIONER OF INCOME TAX

ITR/269/1995ITAT Gujarat
23/8/2006

ANUSANDHAN INVESTMENTS LTD. vs M.R. SINGH, DY. COMMISSNROF INCOME-TAX, SP. RANGE 53, MUMBAI and ANR.

WP/839/1997ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

22/8/2006

COMMISSIONER OF INCOME TAX vs JOITARAM K PATEL

ITR/83/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

COMMISSIONER OF INCOME-TAX vs STATRONICS & ENTERPRISES PVT LTD

ITR/22/1996ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

COMMISSIONER OF INCOME-TAX vs SURESH P AMIN FAMILY TRUST

ITR/18/1996ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

M/S. DUNCANS INDUSTRIES LTD., CALCUTTA vs COMMISSIONER OF CENTRAL EXCISE,NEW DELHI

C.A. No.-000754-000754 - 2001ITAT SC
22/8/2006

COMMISSIONER OF INCOME TAX vs M/S HIGH POLYMER LABS LTD.

ITA - 133 / 2006ITAT Delhi
22/8/2006

COMMISSIONER OF INCOME TAX DEL vs M/S DCM LTD.

ITA - 1084 / 2006ITAT Delhi
22/8/2006

COMMISIONER OF INCOME TAX DELH vs M/S CHINAR ESTATES (P) LTD.

ITA - 172 / 2004ITAT Delhi
21/8/2006

COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.

ITR/264/1995ITAT Gujarat
21/8/2006

COMMISSIONER OF INCOME TAX vs M/S. ARUNODAYA MILLS LTD.

ITR/271/1995ITAT Gujarat
21/8/2006

COMMISSIONER OF INCOME TAX vs CHANDRA VILAS HOTEL

ITR/72/1995ITAT Gujarat
18/8/2006

COMMISSIONEROF INCOME-TAX vs NEHA BUILDERS PVT LTD

ITR/220/1994ITAT Gujarat
18/8/2006

C I T AJMER vs M/S BT SUITINGS P LTD BHILWARA

ITA/70/2006ITAT Rajasthan

RAJESH BALIA,GOPAL KRISHAN VYAS

14/8/2006

COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD

ITR/226/1995ITAT Gujarat
14/8/2006

COMMISSIONER OF INCOME TAX, RAJKOT vs LAKHABHAI LAVJIBHAI

ITR/302/1995ITAT Gujarat
14/8/2006

RAFIQUE A. MALIK vs THE CHIEF COMMISSIONER OF INCOME TAX CENTRAL-I, MUMBAI AND 3 ORS.

WP/1474/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI.JUSTICE V.R. KINGAONKAR

8/8/2006

MAINLAND DOCKS LIMITED, VASCO DA GAMA vs ASST. COMMISSIONER OF INCOME-TAX AND ANR.,

TXA/17/2006ITAT Bombay
7/8/2006

VIJAYALASHMI RICE MILL AND ORS. vs THE COMMERICAL TAX OFFICERS, PALAKOL AND ORS.

CIVIL APPEAL No. 5120/1999ITAT SC

2 Judges

7/8/2006

M/S.VIJAYALASHMI RICE MILL vs THE COMMERCIAL TAX OFFICERS,PALAKOL&ORS

C.A. No.-005120-005132 - 1999ITAT SC
7/8/2006

ABAN LOYD CHILES OFFSHORE LTD. vs COMMNR. OF CUSTOMS, MAHARASHTRA

C.A. No.-003584-003588 - 2001ITAT SC
7/8/2006

COMMISSIONER OF INCOME TAX vs VAIDHRAJ VELJIBHAI VASRAM KADVA PATEL

ITR/288/1995ITAT Gujarat
4/8/2006

COMMISSIONER OF INCOME TAX vs GUJARAT TUBE WELL CO.

ITR/197/1995ITAT Gujarat
3/8/2006