Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

COMMISSIONER OF INCOME TAX vs DINESHCHANDRA C. SHAH

ITR/72/1996ITAT Gujarat
7/9/2006

COMMISSIONER OF INCOME TAX vs GUJARAT INSECTICIDES LTD.

ITR/54/1996ITAT Gujarat
6/9/2006

COMMISSIONER OF INCOME TAX vs DINESHCHANDRA CHANDULAL SHAH

ITR/71/1996ITAT Gujarat
6/9/2006

vijay kumar m. hirakhanwala huf vs income tax officer 14(2)-4, mumbai and 2ors.

WP/1358/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/9/2006

vijaykumar m. hirakhanwala huf vs income tax officer, 14(2)-4,mumbai and 2ors.

WP/1357/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/9/2006

vijaykumar m. hirakhanwala huf vs income tax officer 14(2)-4, mumbai and 2ors.

WP/1356/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/9/2006

vijaykumar m. hirakhanwala huf vs income tax officer, 14(2)-4, mumbai and 2ors.

WP/1355/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/9/2006

COMMISSIONER OF INCOME TAX vs COSMIC ELECTRONICS

ITR/46/1996ITAT Gujarat
5/9/2006

AMIN CHAND PAYARELAL vs INSPECTING ASSTI. COMMISSIONER, INCOME TAX AND ORS.

CIVIL APPEAL No. 4114/2001ITAT SC

2 Judges

5/9/2006

M/S. AMIN CHAND PAYARELAL vs INSPECTING ASSTT.COMMNR.,INCOME TAX &ORS

C.A. No.-004114-004114 - 2001ITAT SC
5/9/2006

THE COMMISSIONER OF INCOME TAX vs NUTHERN (P) LTD.

ITR/42/1999ITAT Gujarat
4/9/2006

COMMISSIONER OF INCOME-TAX vs SARDA AND SARDA (C.A.)

ITR/8/1999ITAT Gujarat
4/9/2006

COMMISSIONER OF INCOME TAX vs DINESHBHAI M. AMIN

ITR/73/1996ITAT Gujarat
4/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DILIP and BROTHER

ITA/65/2002ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE FAKHRUDDIN

31/8/2006

COMMISSIONER OF INCOME-TAX vs AMORA CHEMICALS PVT. LTD.

ITR/11/1997ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

31/8/2006

COMMISSIONER OF INCOME-TAX vs KINNARY FAMILY TRUST,

ITR/102/1997ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

31/8/2006

COMMISSIONER OF INCOME-TAX vs APARNA FAMILY TRUST,

ITR/101/1997ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

31/8/2006

COMMISSIONER OF INCOME-TAX vs DR.SURESH G. SHAH

ITR/98/1997ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME TAX vs PARAMOUNT POLLUTION CONTROL PVT. LTD.

ITR/49/1998ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME-TAX vs M/S.GUJARAT STATE CO-OP.MARKE-TING FEDERATION LTD.

ITR/120/1997ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME TAX vs GUJARAT REFRATORIES LIMITED

ITR/2/1999ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME-TAX vs ANKIT INTERMEDIATES

ITR/20/1999ITAT Gujarat
31/8/2006

COMM. OF INCOME TAX vs SMT. PERSIS A. KHAMBHATTA

ITR/53/2000ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPORATION LTD.

ITR/23/2001ITAT Gujarat
31/8/2006

SARABHAI PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/31/1999ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME TAX vs M/S.AMORA CHEMICALS PVT.LTD.

ITR/13/1997ITAT Gujarat
31/8/2006

COMMISSIONER OF INCOME-TAX vs JYOTI FAMILY TRUST,

ITR/103/1997ITAT Gujarat
31/8/2006

COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S. PRODELIN INDIA (P) LTD

C.A. No.-003813-003813 - 2005ITAT SC
31/8/2006

COMMNR. OF CUSTOMS, MUMBAI vs M/S. TOYO ENGINEERING INDIA LTD

C.A. No.-002532-002532 - 2001ITAT SC
31/8/2006

ESTER INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX IV

ITA - 270 / 2005ITAT Delhi
31/8/2006