Recent Judgments

COMMISSIONER OF INCOME TAX DELHI II vs MODI TELECOMMUNICATION LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD

COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD

BATA INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

COMMISSIONER OF INCOME TAX vs BMR & ASSOCIATES

ATUL KALRA vs COMMISSIONER OF INCOME TAX

C.I.T vs VIJAY SINGH

CASES PERTAINING TO SPL.DIVISION BENCHES

C.I.T vs VIJAY SINGH

COMMISSIONER OF INCOME TAX vs KAILASH JEWELLERY HOUSE

THE COMMISSIONER OF INCOME TAX-6, MUMBAI vs M/S. DRESSER RAND INDIA PVT. LTD. MUMBAI

CIT,-1 vs M/S ORIENTAL TEXTILES PROCESSING CO. LTD. LUDHIANA

VINOD GOEL vs COMMISSIONER OF INCOME TAX

COMMNR. OF CENTRAL EXCISE, AHMEDABAD vs SOLID & CORRECT ENGG. WORKS

THE COMMISSIONER OF INCOME TAX - 21 MUMBAI vs SHRI ANUJ A SHETH HUF MUMBAI

RAJA RAM CONTRACTORS vs CIT LUDHIANA

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

DAVINDER MEHRA vs C I T

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

CIT, PATIALA vs AMIT MODI C./O PATIALA FLOUR MILLS

COMMISSIONER OF INCOME TAX vs PODDAR PIGMENTS LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

DELHI PUBLIC SCHOOL BLOCK C POCKET 5 VASANT KUNJ vs COMMISSIONER OF INCOME TAX

LIC OF INDIA vs ADDL. CIT RANGE -VI, LUDHIANA AND ANR.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

LIC OF INDIA vs ADDL. CIT RANGE VI, AND ANR.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN

CIT, CHANDIGARH vs KULDIP SINGH

LIC OF INDIA vs I.T.O. WARD VI,

COMMNR. OF INCOME TAX, INDORE vs PAWAN KUMAR LADDHA

M/S. SWARAJ ENGINES LTD. vs ASST.COMMNR.,INCOME TAX, CHANDIGARH &ANR

COMMISSIONER OF INCOME TAX vs BHARTESH JAIN

COMMISSIONER OF INCOME TAX vs BHARTESH JAIN

THE COMMISSIONER OF INCOME TAX III vs SUNTECH VISION LTD.

THE COMMISSIONER OF INCOME TAX 20 MUMBAI vs B.N. EXPORTS

M/S PORITTS AND SPENCER LTD vs THE COMM OF INCOME TAX