Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,219 total)

CIT vs LEATHER TECH

ITA/15/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

CIT vs SANGEETA JAIN

ITA/14/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

COMMISSIONER OF INCOME TAX vs VIRGIN SECURITIES & CREDITS PVT. LTD.

ITA/666/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT

ITA/209/2007ITAT Delhi

CASES PERTAINING TO SPECIAL BENCHES

18/2/2011

THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI

ITA/117/2007ITAT Delhi

CASES PERTAINING TO SPECIAL BENCHES

18/2/2011

CIT vs CLC CORPORATION

ITA/182/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI

ITA/124/2007ITAT Delhi

CASES PERTAINING TO SPECIAL BENCHES

18/2/2011

CIT vs VIKAS KALRA

ITA/185/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

LOGITRONICS PVT LTD vs COMMISSIONER OF INCOME TAX & ANR

ITA/1623/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

THE COMMISSIONER OF INCOME TAX vs THE MOTOR & GENERAL FINANCE LT

ITA/331/2007ITAT Delhi

CASES PERTAINING TO SPECIAL BENCHES

18/2/2011

CIT vs SANGEETA JAIN

ITA/181/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

CIT vs INDU GUPTA

ITA/178/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

CIT vs BALDEV RAJ JAGGI

ITA/177/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT

ITA/130/2007ITAT Delhi

CASES PERTAINING TO SPECIAL BENCHES

18/2/2011

CIT vs SPENTEX INDUSTRIES LTD

ITA/708/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

COMMISSIONER OF INCOME TAX vs BINDALS APPAREALS

ITA/599/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/2/2011

CIT vs SANGEETA JAIN

ITA - 14 / 2011ITAT Delhi
18/2/2011

CIT vs BALDEV RAJ JAGGI

ITA - 177 / 2011ITAT Delhi
18/2/2011

CIT vs INDU GUPTA

ITA - 178 / 2011ITAT Delhi
18/2/2011

CIT vs PARAMOUNT IMPEX PVT LTD

ITA - 12 / 2011ITAT Delhi
18/2/2011

COMMISSIONER OF INCOME TAX vs GITWAKO FARMS (I) P.LTD.

ITA - 740 / 2010ITAT Delhi
18/2/2011

COMMR. OF CUSTOMS vs SAYED ALI

C.A. No.-004294-004295 - 2002ITAT SC
18/2/2011

CIT vs MEHTA BROTHERS

ITA/218/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

17/2/2011

THE COMMISSIONER OF INCOME TAX-II vs JAYPEE GREENS LTD

ITA - 293 / 2011ITAT Delhi
17/2/2011

THE COMMISSIONER OF IT vs KD BALI

ITA/634/2005ITAT Punjab & Haryana
17/2/2011

CIT-II LUDHIANA vs M/S PERFECT FORGINGS

ITA/849/2010ITAT Punjab & Haryana
17/2/2011

KRISHAN KUMAR SETHI

ITA/209/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

17/2/2011

CIT vs PETRONET LNG LTD

ITA/290/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

17/2/2011

COMMISSIONER OF INCOME TAX vs CARGILL GLOBAL TRADING PVT LTD

ITA/331/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

17/2/2011

COMMISSIONER OF INCOME TAX vs CARGILL GLOBAL TRADING PVT LTD

ITA - 331 / 2011ITAT Delhi
17/2/2011