Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
CIT vs GOYAL MG GASES PVT LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs GOYAL MG GASES PVT LTD
THE COMMISSIONER OF INCOME TAX II PUNE vs BRAHMA ASSOCITAES
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE MRS. JUSTICE MRIDULA BHATKAR
COMMISSIONER OF INCOME TAX vs M/S BANSAL SWEET HOUSE
THE COMMR. OF INCOME TAX-I CHD. vs M/S CHD. CONSRUCTION CO. PVT. LTD., CHD.
STATE BANK OF TRAVANCORE vs M/S KINGSTON COMPUTERS(I) P.LTD
CIT vs RASANDIK ENGG INDS INDIA LTD
CIT vs MAWANA SUGAR LTD
CIT vs SAHARA INDIA EMPLOYEES CONTRIBUTORY PROVIDENT FUND TRUST
COMMISSIONER OF INCOME TAX,TRICHUR vs M/S.LINK HIRE PURCHASE & LEASING CO.P.LT
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.SEA PEARL ENTERPRISES, CHANDIROOR,
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.MUTHOOT BANKERS,MUTHOOTTU TOWERS
THE COMMISSIONER OF INCOME TAX vs LITTLE FLOWER KURIES & ENTERPRISES LTD
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.METROLLA STEELS LTD.,MUVATTUPUZHA
THE COMMISSIONER OF INCOMETAX,TRICHUR vs M.S,MASTER LINK LEASING & FINANCE LTD.
COMMISSIONER OF INCOME TAX vs M/S LAKSHMI ENERGY & FOODS. LTD.
M/S THE NAKODAR COOP. SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
CIT vs JOHN MELLOR
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
M/S UTTAM INDUSTRIES vs COMMNR.OF CENTRAL EXCISE HARYANA
COMMISSIONER OF WEALTH TAX vs MOTOR & GENRAL FINANCE LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMM. OF WEALTH TAX vs MOTOR & GENERAL FINANCE LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI
CASES PERTAINING TO SPECIAL BENCHES
CIT vs SPENTEX INDUSTRIES LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE MOTOR & GENERAL FINANCE LTD. vs COMMISSIONER OF INCOME TAX DELHI
CASES PERTAINING TO SPECIAL BENCHES
CIT vs ANUJ GOEL
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs PARAMOUNT IMPEX PVT LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT
CASES PERTAINING TO SPECIAL BENCHES
COMMISSIONER OF INCOME TAX vs GITWAKO FARMS (I) P.LTD.
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE MOTOR & GENERAL FINANCE LTD. vs COMMISSIONER OF INCOME TAX DELHI
CASES PERTAINING TO SPECIAL BENCHES
CIT vs CLC CORPORATION
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
