Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

BEUTEX INDIA PVT LTD

ITA - 465 / 2011ITAT Delhi
8/9/2011

M/S NISHANT EXPORTS vs THE COMMISSIONER OF INCOME TAX

ITA/422/2010ITAT Kerala
7/9/2011

M/S INDUS TOWERS LTD vs THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES

WA/3403/2011ITAT Karnataka

RAVI MALIMATH,N.KUMAR

7/9/2011

COMMNR. OF CENTRAL EXCISE, NOIDA vs M/S. KITPLY INDUSTRIES LTD

C.A. No.-004462-004462 - 2003ITAT SC
7/9/2011

PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX

ITA/1045/2011ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

6/9/2011

PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX

ITA/1043/2011ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

6/9/2011

PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX

ITA - 1045 / 2011ITAT Delhi
6/9/2011

PANASONIC INDUSTRIAL ASIA PTE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX

ITA - 1043 / 2011ITAT Delhi
6/9/2011

THE COMMISSIONER OF INCOME TAX vs PATSPIN INDIA LTD.

ITA/49/2010ITAT Kerala
6/9/2011

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs M/S. MAY AND BAKER LTD.

ITXA/2023/2010ITAT Bombay
5/9/2011

THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) -I vs DELTA AIRLINES INC.

ITXA/1318/2011ITAT Bombay

HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE K.K. TATED

5/9/2011

CIT vs DHARAMPAL SATYAPAL LTD

ITA - 1040 / 2011ITAT Delhi
5/9/2011

PUNJAB STATE COOP SUPPLY AND MARKETING vs JOINT COMMISSIONER OF INCOME TAX

ITA/42/2004ITAT Punjab & Haryana
5/9/2011

CIT vs HANS RAJ SAMARAK SOCIETY

ITA - 1039 / 2011ITAT Delhi
5/9/2011

THE COMMISSIONER OF INCOME TAX vs M/S.ABAD FISHERIES

ITA/243/2010ITAT Kerala
2/9/2011

V.K.SREENIVASAN vs COMMISSIONER OF INCOME TAX

ITA/58/2011ITAT Kerala
2/9/2011

COMMISSIONER OF INCOME TAX DEL vs KINETIC CAPITAL FINANCE LTD.

ITA/87/2007ITAT Delhi

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER

2/9/2011

COMMISSIONER OF INCOME TAX DELHI -IV vs GOLD LEAF CAPITAL CORPORATION INDIA LTD

ITA/798/2009ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

2/9/2011

CIT vs MARUTI SUZUKI INDIA LTD

ITA/992/2011ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

1/9/2011

CIT vs MARUTI SUZUKI INDIA LTD

ITA - 992 / 2011ITAT Delhi
1/9/2011

THE COMMISSIONER OF INCOME TAX vs VIDHU AGGARWAL

ITA - 1353 / 2009ITAT Delhi
1/9/2011

COMMISSIONER OF WEALTH TAX, KOTTAYAM vs SMT.SUDHAKANTHAN, M/S.BHIMA & BROTHERS

WTA/2/2011ITAT Kerala

HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

31/8/2011

THE COMMISSIONER OF INCOME TAX - 9 MUMBAI vs MORGAN STANLEY ADVANTAGE SERVICES PVT. LTD.

ITXA/4027/2010ITAT Bombay
30/8/2011

COMMISSIONER OF INCOME-TAX, PANCHKULA vs AVINASH KANT

ITA/255/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

30/8/2011

COMMISSIONER OF INTEREST TAX vs VISISTH CHAY VYAPAR LTD.

ITA/689/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

ROLLATAINERS LTD vs COMMISSIONER OF INCOME TAX

ITA/127/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION

ITA/493/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLCE NEW DELHI

ITA - 663 / 2008ITAT Delhi
30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI

ITA - 648 / 2008ITAT Delhi
30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI

ITA - 647 / 2008ITAT Delhi
30/8/2011