Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
THE COMMISSIONER OF INCOME-TAX vs M/S. MCMILLAN & CO.
CIVIL APPEAL No. 29/1955ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs RAJA BENOY KUMAR SARAS ROY
CIVIL APPEAL No. 165/1954ITAT SC
3 Judges
THE UNITED COMMERCIAL BANK LTD., CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 161/1954ITAT SC
3 Judges
THE ORIENTAL INVESTMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 153/1954ITAT SC
3 Judges
J. K. TRUST, BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 246/1954ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs THE PATIALA CEMENT CO. LTD.
CIVIL APPEAL No. 118/1955ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs SODRA DEVI
CIVIL APPEAL No. 322/1955ITAT SC
3 Judges
F. N. ROY vs COLLECTOR OF CUSTOMS, CALCUTTA.
WRIT PETITION (CIVIL) No. 438/1955ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs THE PROVIDENT INVESTMENT CO., LTD.
CIVIL APPEAL No. 179/1954ITAT SC
3 Judges
THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME-TAX, ASSAM vs SMT. SINDHURANI CHAUDHURANI
CIVIL APPEAL No. 162/1955ITAT SC
4 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL vs THE RUBY GENERAL INSURANCE CO., LTD.
CIVIL APPEAL No. 12/1955ITAT SC
3 Judges
MEENAKSHI MILLS, MADURAI vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 124/1954ITAT SC
3 Judges
MESSRS MEHTA PARIKH & CO. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 81/1954ITAT SC
3 Judges
RAVULA SUBBA RAO AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 56/1954ITAT SC
3 Judges
MADAN GOPAL BAGLA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 6/1954ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
CIVIL APPEAL No. 32/1954ITAT SC
3 Judges
MESSRS MELA RAM & SONS vs THE COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 17/1954ITAT SC
3 Judges
DULICHAND LAKSHMINARAYAN vs THE COMMISSIONER OF INCOME-TAX, NAGPUR.
CIVIL APPEAL No. 195/1955ITAT SC
3 Judges
FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.
CIVIL APPEAL No. 139/1953ITAT SC
3 Judges
MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.
CIVIL APPEAL No. 199/1955ITAT SC
3 Judges
M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER
WRIT PETITION (CIVIL) No. 646/1954ITAT SC
5 Judges
MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 38/1954ITAT SC
3 Judges
ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
CIVIL APPEAL No. 162/1952ITAT SC
4 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.
CIVIL APPEAL No. 117/1953ITAT SC
5 Judges
GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 144/1953ITAT SC
5 Judges
DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 217/1953ITAT SC
5 Judges
BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 104/1953ITAT SC
5 Judges
INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 160/1953ITAT SC
5 Judges
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/1953ITAT SC
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/1953ITAT SC
3 Judges
