Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,627 total)
PUNJAB DISTILLING INDUSTRIES LID. vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 414/1965ITAT SC
5 Judges
THE KESHAV MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY NORTH
CIVIL APPEAL No. 1017/1963ITAT SC
7 Judges
HINDUSTAN CONSTRUCTION CO. LTD. vs INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY & ANR.
CIVIL APPEAL No. 136/1964ITAT SC
5 Judges
SETH BANARSI DAS ETC. vs WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC.
CIVIL APPEAL No. 124/1964ITAT SC
5 Judges
KYLASA SARABHIAH, BOMBAY CLOTH SHOP, SECUNDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 83/1964ITAT SC
5 Judges
BUILDERS SUPPLY CORPORATION vs THE UNION OF INDIA REPRESENTED BY THE COMMISSIONER OF INCOME-TAX, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 824/1963ITAT SC
5 Judges
K. L. JOHAR AND COMPANY vs DEPUTY COMMERCIAL TAX OFFICER
CIVIL APPEAL No. 245/1963ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs KESHAVLAL LALLUBHAI PATEL
CIVIL APPEAL No. 1022/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. H. CHAMBERS, MADRAS
CIVIL APPEAL No. 1106/1963ITAT SC
3 Judges
ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH vs A. THIMMAYYA AND OTHERS
CIVIL APPEAL No. 1019/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs M. K. STREMANN, MADRAS
CIVIL APPEAL No. 1105/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs BAGYALAKSHMI & CO., UDAMALPET
CIVIL APPEAL No. 1099/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD vs A. ABDUL RAHIM & CO., BARODA
CIVIL APPEAL No. 982/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI vs RAO THAKUR NARAYAN SINGH
CIVIL APPEAL No. 954/1963ITAT SC
3 Judges
NAVNITLAL C. JAVERI vs K. K. SEN, APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX, D RANGE, BOMBAY
CIVIL APPEAL No. 45/1964ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. RAMAN CHETTIAR
CIVIL APPEAL No. 1096/1963ITAT SC
3 Judges
PR. AL. M. M. ANNAMALAI CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 131/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs V. MR. P. FIRM, MUAR
CIVIL APPEAL No. 55/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs INDIAN BANK LTD.
CIVIL APPEAL No. 1095/1963ITAT SC
3 Judges
ASSOCIATED BANKING CORPORATION OF INDIA LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY-1
CIVIL APPEAL No. 956/1963ITAT SC
3 Judges
BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1023/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs ASHOKBHAI CHIMANBHAI
CIVIL APPEAL No. 817/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR
CIVIL APPEAL No. 1098/1963ITAT SC
3 Judges
ADMINISTRATOR-GENERAL OF WEST BENGAL vs COMMISSIONER OF INCOME-TAX, CALCUITA
CIVIL APPEAL No. 168/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs R. D. AGGARWAL & COMPANY
CIVIL APPEAL No. 808/1963ITAT SC
3 Judges
M/S. MODI SPINNING & WEAVING MILLS CO., LTD. vs COMMISSIONER OF INCOME-TAX, PUNJAB & ANR.
CIVIL APPEAL No. 534/1964ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs ANDHRA CHAMBER OF COMMERCE
CIVIL APPEAL No. 941/1963ITAT SC
3 Judges
PANDHYAN INSURANCE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 816/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 938/1963ITAT SC
3 Judges
PADMAVATI R. SARAIYA AND OTHERS vs COMMISSIONER OF INCOME-TAX BOMBAY CITY-1
CIVIL APPEAL No. 704/1963ITAT SC
3 Judges
