Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

COMMISSIONER OF INCOME TAX vs VISHWAKARMA KELWANI MANDAL

ITR/261/1985ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME-TAX vs DEEPAK PIPE FACTORY

ITR/128/1985ITAT Gujarat
14/6/2001

JAYANT SILK MILLS PVT LTD. vs COMMISSIONER OF INCOME-TAX

ITR/2/1986ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME TAX vs SURAT DIAMONDS INDUSTRIES LTD.

ITR/298/1985ITAT Gujarat
12/6/2001

ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/85/1986ITAT Gujarat
11/6/2001

BIPINBHAI VADILAL FAMILY TRUSTNO.1 vs COMMISSIONER OF INCOME TAX

ITR/70/1986ITAT Gujarat
11/6/2001

COMMISSIONER OF INCOME-TAX vs KALINDI INVESTMENT PVT. LTD.

ITR/237/1985ITAT Gujarat
11/6/2001

COMMISSIONER OF INCOME-TAX vs SARABHAI SONS PVT. LTD.

ITR/239/1985ITAT Gujarat
11/6/2001

ADPRINT SERVICES LTD vs COMMISSIONER OF INCOME TAX

ITR/43/1986ITAT Gujarat
11/6/2001

DY.COMMNR.OF INCOME TAX,N DELHI&ORS vs EXPRESS TOWERS PVT.LTD.&ORS

C.A. No.-006056-006056 - 1998ITAT SC
10/5/2001

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

CEAC/3/2001ITAT Delhi
4/5/2001

C. I. T vs M/S SHREE LAXMI INDUSTRIAL CO.

ITR/14/1994ITAT Rajasthan

BALIA RAJESH,SUNIL KUMAR GARG

18/4/2001

M/S. K.R. STEEL UNION LTD. vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

C.A. No.-006769-006769 - 1999ITAT SC
30/3/2001

MOHAN WAHI vs COMMNR. INCOME TAX, VARANASI

C.A. No.-002488-002488 - 2001ITAT SC
30/3/2001

M/S. DEVI LAL KUTIR SOAP vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

C.A. No.-001238-001238 - 2001ITAT SC
21/3/2001

M/S.SHRIRAM VINYL & CHEMICAL INDS. vs COMMNR.OF CUSTOMS, MUMBAI

C.A. No.-003940-003940 - 1998ITAT SC
20/3/2001

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.

ITR/158/1985ITAT Gujarat
13/3/2001

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO. LTD.

ITR/144/1985ITAT Gujarat
13/3/2001

C I T vs SARANG SPG. MFG. CO.

ITR/187/1985ITAT Gujarat
13/3/2001

APPROPRIATE ATY. & COMMR., INCOME TAX vs VARSHABEN BHARATBHAI SHAH

C.A. No.-005426-005426 - 1997ITAT SC
13/3/2001

COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD.,

ITR/307/1987ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME-TAX vs SHAHIBAUG ENTERPRENUERS PVT. LTD.

ITR/243/1985ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD.

ITR/130/1993ITAT Gujarat
8/3/2001

S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. vs COMMISSSIONER OF INCOME-TAX

ITR/8/1988ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD

ITR/281/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs REKHABEN V PATEL

ITR/275/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs BROACH TEXTILE MILLS LTD

ITR/276/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/137/1996ITAT Gujarat
7/3/2001

THE STOCK EXCHANGE, AHMEDABAD vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD

C.A. No.-001727-001727 - 1998ITAT SC
2/3/2001

M/S.BIRLA CEMENT WORKS vs CENTRAL BOARD OF DIRECT TAXES

C.A. No.-005004-005004 - 1997ITAT SC

N.S.HEGDE Y.K.SABHARWALL

28/2/2001