Recent Judgments

DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC

THE COMMISSIONER OF INCOME TAX vs M/S REGENCY EXPRESS BUILDERS P

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX V vs M/S REGENCY EXPRESS BUILDERS P.LTD.

C.I.T. LDH. vs SHRI PAWAN KANT LDH.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. BIRLA CORP. LTD

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. BIRLA CORP. LTD

THE COMMISSIONER OF INCOME TAQ vs R.N.KUMAR

COMMR. OF INCOME TAX CHD.-II vs M/S SEMICONDUCTOR COMPLEX LTD. MOHALI

M/S CHEMICAL CONSTRUCTION INTE vs COMMISSIONER OF INCOME TAX I

THE COMMISSIONER OF INCOME TAX vs RAM KUMAR

THE COMMR. OF INCOME TAX vs RS AGGARWAL

M/S AVERY CYCLE INDS. LTD. vs CIT (CENTRAL) CIVIL LINES LDH.

THECOMMISSIONER OF INCOMETAX vs M/S.BABY MARINE EXPORTS

HONOURABLE MR.JUSTICE K.S.RADHAKRISHNAN,HONOURABLE MR.JUSTICE M.N.KRISHNAN

C.I.T LDH vs M/S MUNJAL GASES

COMMR. OF INCOME TAX, CHD. vs JEETA KHAN PROP.

CIT PATIALA vs JAVINDER SINGH KABARI,PATIALA

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

C.I.T.PATIALA vs M/S JIWAN SINGH PARSHOTAM DASS PATIALA

MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL

C.I.T.AMRITSAR vs M/S SANITARY IMPRO.& TILES MFG.CO.ASR.

C.I.T.JALANDHAR vs M/S LEADER VALVES LTD. JALANDHAR

THE CIT PATIALA vs KARANBIR SINGH

C.I.T.(CENTRAL)LUDHIANA vs M/S NAV BHARAT BANASPATI & ALLIED INDU.

M/S MITTAL ALLOYS & STEELS LUD. vs C.I.T.PATIALA

C.I.T.PATIALA vs M/S AIR CRAFT RADIO CORPORATION PATIALA

B.M.GUPTA & SONS vs ACIT

HON'BLE MR. JUSTICE R.C. JAIN

M/S. SUCHITRA COMPONENTS LTD. vs COMMISSIONER OF CENTRAL EXCISE, GUNTUR

M/S FARWOOD INDUSTRIES (P) LTD. vs COMMNR.OF CENTRAL EXCISE, CHENNAI

SMT.GULSHAN KHANNA vs C.I.T.AMRITSAR

CIT CENTRAL LUDHIANA vs M/S UPPER INDIA STEEL MFG. & ENGG CO.LDH

C.I.T.LUDHIANA vs M/S UPPER INDIA STEEL MFG.EGG.CO.(P)LTD.

M/S SURJIT MOTORS vs INCOME TAX OFFICER PATHANKOT