Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMNR., SALES TAX, U.P. vs S/S. BHARAT BONE MILL
C.A. No.-000852-000852 - 2007ITAT SC
S.B. SINHA MARKANDEY KATJU
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs U.P.DISTILLERS ASSOCIATION
ITA - 89 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX V vs NU-CORK PRODUCTS P. LTD.
ITA/107/2007ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
C.I.T.PATIALA vs PARKASH CHAND JAIN
ITR/173/1989ITAT Punjab & Haryana
M/S RELLA RAM SANT RAM vs COMMISSIONER OF INCOME TAX
ITA/820/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
THE COMMR. OF INCOME TAX-I CHD. vs M/S PB. STATE INDL. DEV. CORP. CHD.
ITA/465/2006ITAT Punjab & Haryana
C.I.T. LUDHIANA vs M/S PAWAN KANT AND SONS
ITR/80/1995ITAT Punjab & Haryana
ZORA SINGH vs COMMISSIONER OF INCOME TAX KARNAL
ITA/395/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DEL vs KULWANT RAI
ITA/86/2006ITAT Delhi
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX vs VARDHMAN SPINNING & GEN. MILLS LTD.
ITA/532/2006ITAT Punjab & Haryana
COMMNR. OF CUSTOMS, MUMBAI vs M/S. VISHAL EXPORTS OVERSEAS LTD
C.A. No.-002269-002269 - 2004ITAT SC
CIT JALANDHAR vs RAKESH KUMAR C/O JAIN SHAWLS W
ITR/96/1999ITAT Punjab & Haryana
COMMR. OF INCOME TAX, CHD.-II vs M/S SEMOCONDUCTOR, COMPLEX LTD. MOHALI
ITA/512/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX JALANDHAR vs MULKH RAJ SHARMA JALANDHAR
ITR/5358/1992ITAT Punjab & Haryana
M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I
C.A. No.-007115-007115 - 2005ITAT SC
M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I
C.A. No.-007115-007115 - 2005ITAT ASHOK BHAN
DALVEER BHANDARI
M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.
ITA/439/2006ITAT Punjab & Haryana
C.I.T. AMRITSAR vs M/S AMRITSAR SLOVEX (P) LTD.
ITR/32/1995ITAT Punjab & Haryana
THE DHAPALI CO-OPERAATIVVE LAB&CON SOC vs COMMISSIOSNER OF INCOME TAX
ITA/399/2006ITAT Punjab & Haryana
M/S BANSAL POLUTRY AND FEED INDUSTRIES vs COMMR. OF INCOME TAX LDH. AND ANR.
ITA/440/2006ITAT Punjab & Haryana
HOSHIARPUR ROLLER FLOUR MILLS vs THE INCOME TAX OFFICER AND ORS.
ITA/146/2006ITAT Punjab & Haryana
S/S. KUMAR MOTORS vs COMMNR. OF SALES TAX, U.P
C.A. No.-000427-000427 - 2007ITAT SC
S.B. SINHA MARKANDEY KATJU
COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD
C.A. No.-004663-004663 - 2006ITAT SC
COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD
C.A. No.-004663-004663 - 2006ITAT S.B. SINHA
MARKANDEY KATJU
THE COMMISSIONER OF INCOME TAX LDH vs M/S RAJ & SAN DEEPS LTD LDH
ITR/291/1995ITAT Punjab & Haryana
C.I.T.AMRITSAR vs M/S SHREE LALIT FABRICS(P)LTD.
ITR/96/1989ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S ASHOKA STEEL INDU.& FLOUR MILLS
ITR/43/1990ITAT Punjab & Haryana
C.I.T.PATIALA vs SMT.VIDYA DVEI AMLOH
ITR/149/1989ITAT Punjab & Haryana
THE COMMR.OF INCOME TAX FBAD. vs ANUPAMA KAPOOR
ITA/378/2004ITAT Punjab & Haryana
DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC
ITA - 1037 / 2007ITAT Delhi