Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL
ITA - 120 / 2006ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE, NAGPUR vs BAIDYNATH AYURWED BHAWAN LTD
C.A. No.-004048-004048 - 2001ITAT SC
C.I.T. vs M/S GUPTA ENTERPRISES BALODA BAZAR
ITA/111/2000ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON and STEEL WORKS
ITA/8/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RAJESHWAR LAL JHANWAR
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S PANCHA RAGHU RAM TAUNK,RAJNANDGAON
ITA/92/2000ITAT Chhattisgarh
M/S FIFTH AVENUE vs COMMR.OF INCOME TAX
C.A. No.-002437-002437 - 2009ITAT SC
C.I.T. vs CHANDRA SINGH BHADIRIA
ITA/17/2000ITAT Chhattisgarh
C.I.T. vs KAILASH KU. AGRAWAL
ITA/159/1999ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, DELHI vs M/S WOODWARD GOVERNOR INDIA P. LTD
C.A. No.-002206-002206 - 2009ITAT SC
DR.B.N.HOSPITAL & N.HOSPITAL RES.CENTRE vs COMMISSIONER OF CUSTOMS, MUMBAI
C.A. No.-002245-002245 - 2009ITAT SC
DR. R.P. PATEL vs COMMISSIONER OF INCOME TAX, KOTTAYAM
ITA/109/2007ITAT Kerala
THE COMMISSIONER OF INCOME-TAX, TVPM. vs CHANDRASEKHAR BALAGOPAL
ITA/61/2008ITAT Kerala
YUM! RESTAURANTS (MARKETING) P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1433 / 2008ITAT Delhi
LIMITED vs COMMISSIONER OF INCOME TAX
ITA/1433/2008ITAT Delhi
LIMITED vs COMMISSIONER OF INCOME TAX
ITA/192/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs NAPCON TURBOCHARGERS LTD.
ITA - 376 / 2009ITAT Delhi
COMMNR.,CENTRAL EXCISE & CUSTOMS, INDORE vs M/S. PARENTERAL DRUGS (I) LTD
C.A. No.-004944-004944 - 2004ITAT SC
RAVI GUPTA vs COMMISSIONER SALES TAX , DELHI & ANRS
C.A. No.-001965-001965 - 2009ITAT SC
THE COMMISSIONER OF INCOME TAX vs BISLERI INTERNATIONAL P.LTD.
ITA - 153 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SURYA ROSHINI LTD
ITA - 148 / 2009ITAT Delhi
COMMISSIONER OF INCOME-TAX, NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) PVT. LTD.
CIVIL APPEAL No. 5114/2007ITAT SC
2 Judges
M/S. PRAGATI SILICONS LIMITED vs COMMR.OF CENTRAL EXCISE,PANCHKULA
C.A. No.-001991-001991 - 2006ITAT SC
COMMR.OF INCOME TAX,NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) P.LTD
C.A. No.-005114-005114 - 2007ITAT SC
COMMISSIONER OF INCOME TAX XVII vs CRYSTAL CARRIERS P. LTD
ITA - 149 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME-TAX, TVPM vs M/S.G.P.N. CASHEW EXPORTING CO., KOLLAM
ITA/34/2008ITAT Kerala
C.I.T.UDAIPUR vs M/S JYOTI MINERALS PVT.LTD.UDAIPUR
ITA/24/2009ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX II CENTRAL REVENUE BUILDING vs MILHARD SALES P.LTD.
ITA - 123 / 2009ITAT Delhi
CIT AMRITSAR vs M/S LAL WOOLLEN MILLS & SILK MILLS
ITR/105/1982ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs SAURABH SRIVASTAVA
ITA - 116 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs BECTON DICKINSON INDIA LTD.
ITA - 114 / 2009ITAT Delhi