Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
JAGJEET SINGH vs COMMISSIONER OF INCOME TAX SCO 45-46, CHANDIGARH
ITA/31/2012ITAT Punjab & Haryana
KUM VEENA MANOHAR G vs THE EXECUTIVE DIRECTOR
WP/23006/2012ITAT Karnataka
ASHOK B HINCHIGERI
COMMISSIONER OF INCOME TAX vs SHONKH TECHNOLOGIES LTD
ITA/525/2010ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE DIRECTOR OF INCOME TAX vs M/S. VENKATESHA EDUCATION SOCIETY
ITA/182/2011ITAT Karnataka
B.MANOHAR,D.V.SHYLENDRA KUMAR
M/S AZTEE SOFTWARE & TECHNOLOGY SERVICES LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/826/2007ITAT Karnataka
B.MANOHAR,D.V.SHYLENDRA KUMAR
CIT vs RL TRADERS
ITA - 115 / 2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SHONKH TECHNOLOGY LTD
ITA/1325/2009ITAT Delhi
M/S.ROBO INDIA FINANCE LTD. vs DEPUTY COMMISSIONER OF INCOME -TAX, CIRCLE-1(3)
WP/870/2012ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE COMMISSIONER OF INCOME TAX-3, MUMBAI. vs ICICI BANK LTD.
ITXA/1237/2011ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE CIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), MUMBAI. vs M/S. COMMONWEALTH DEVELOPMENT CORPORATION, MUMBAI.
ITXA/1058/2011ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), MUMBAI. vs M/S.CREDIT SUISSE FIRST BOSTON (CYPRUS) LTD.,MUMBAI.
ITXA/1026/2011ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME TAX vs M/S.MIDLAND RUBBER & PRODUCE
ITA/1571/2009ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMR.OF INCOME TAX vs PARRY AGRO INDUSTRIES LTD COCHIN
ITA/130/2000ITAT Kerala
PARRY AGRO INDUSTRIES vs JT.COMMR OF INCOME TAX
ITA/151/2000ITAT Kerala
M/S.K.H.FLOOR GALLERY (P) LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/158/2011ITAT Kerala
The Commissioner of Income Tax IV vs Praga Tools Limited
ITTA/81/2012ITAT Telangana
GODA RAGHURAM,N.RAVI SHANKAR
SHANKER TRADING (P) LTD. vs THE CIT
ITA - 53 / 2000ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S SHANKAR TRADING CO. P. LTD
ITA - 247 / 2002ITAT Delhi
CIT vs SHANKAR TRADING CO LTD
ITA - 842 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHANKAR TRADING CO LTD
ITA - 1198 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHANKAR TRADING CO LTD
ITA - 1183 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SHANKAR TRADING CO.P.LTD.
ITA - 1191 / 2008ITAT Delhi
C.I.T vs SHANKAR TRADING CO. PVT LTD
ITA - 731 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SHANKAR TRADING CO. P.LTD.
ITA - 482 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SHANKAR TRADING CO. P. LTD.
ITA - 361 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX III vs M/S SHANKAR TRADING CO.P.LTD
ITA - 1207 / 2005ITAT Delhi
SHANKER TRADING (P) LTD. vs THE CIT
ITA/731/2008ITAT Delhi
SHANKER TRADING (P) LTD. vs THE CIT
ITA/1198/2010ITAT Delhi
SHANKER TRADING (P) LTD. vs THE CIT
ITA/1183/2010ITAT Delhi
SHANKER TRADING (P) LTD. vs THE CIT
ITA/842/2011ITAT Delhi
