Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR
ITA/218/2010ITAT Punjab & Haryana
M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR
ITA/217/2010ITAT Punjab & Haryana
M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR
ITA/219/2010ITAT Punjab & Haryana
(O&M) KAMLESH KUMAR AND CO-OWNERS vs CIT, ABOHAR AND ANR.
ITA/49/2010ITAT Punjab & Haryana
(O&M) KAMLESH KUMAR AND CO-OWNERS vs COMMISSIONER OF INCOME TAX, ABOHAR AND ANR.
ITA/51/2010ITAT Punjab & Haryana
M/S BARCLEYS INTERNATIONAL vs COMMISSIONER OF INCOME TAX-I
ITA/87/2007ITAT Punjab & Haryana
M/S RAGHU EXPORTS INDIA P. LTD THRH PARVEEN KUM. vs COMMISSIONER OF INCOME TAX-1, JALANDHAR
ITA/37/2012ITAT Punjab & Haryana
AVICHAL PRESS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/759/2011ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S SADHU SINGH HAMDARD TRUST
ITA/75/2004ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/659/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/658/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/657/2011ITAT Gujarat
(O&M) SUDHIR NAGPAL AND ORS. vs INCOME TAX OFFICER, WARD II((3) ABOHAR
ITA/463/2009ITAT Punjab & Haryana
M/S KAMMAVARI CREDIT CO OPERATIVE vs THE ASST COMMISSIONER OF INCOME TAX
WP/11624/2012ITAT Karnataka
H.G.RAMESH
CIT vs PAWAN KANSAL
ITA/1130/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ANOOP GUPTA
ITA/1183/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PAWAN KANSAL
ITA - 1130 / 2011ITAT Delhi
M/S LAKSHMINARAYANA SETTY AND SONS vs THE INCOME TAX OFFICER
WP/8530/2012ITAT Karnataka
H.G.RAMESH
C.I.T. vs GB. SUBH RAO
ITA/161/1999ITAT Chhattisgarh
HON'BLE SHRI JUSTICE ABHAY MANOHAR SAPRE,HON'BLE SHRI JUSTICE G. MINHAJUDDIN
M/S NIRANJAN RICE EXPORTS PVT LTD vs COMMISISONER OF INCOME TAX-1, JALANDHAR
ITA/405/2011ITAT Punjab & Haryana
M/S.KOTHARI BUILDERS vs THE DEPUTY COMMISSIONER
WP/42768/2011ITAT Karnataka
H.G.RAMESH
The Commissioner of Income Tax, vs M/S Vasundhara Wines,
ITTA/453/2011ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
M/S TEXTLE TRADING COMPANY PATNERSHIPFIR vs COMMISSIOINER OF INCOME TAX AP HYD
ITTA/25/2000ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
CIT vs GOYAL IMPEX & INDUSTRIES LTD
ITA/207/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX, vs SHRI B J DHANMAL JAIN
ITA/742/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I
ITA/395/2012ITAT Delhi
M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I
ITA/408/2012ITAT Delhi
M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I
ITA/407/2012ITAT Delhi
GOYAL IMPEX and INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX
ITA/816/2010ITAT Delhi
M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I
ITA/406/2012ITAT Delhi