Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD

ITA - 1323 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs KAMAL GUPTA

ITA - 203 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PRASHANT KUMAR DASH

ITA - 1202 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX DELHI X vs ANAND SAXENA

ITA - 655 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PADAM CHAND GUPTA

ITA - 207 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PAWAN GUPTA

ITA - 200 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PAWAN GUPTA

ITA/200/2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA (BROS.) P.LTD.

ITA - 211 / 2009ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX DEL vs SINGAPORE AIRLINES LTD.

ITA/306/2005ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX (TDS) vs BELAIR TRAVELS & CARGO (P) LTD.

ITA/336/2008ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX TDS vs BRITISH AIRWAY PLC

ITA/256/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL

ITA/119/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIROWAYS INTERNATIONA

ITA/51/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX TDS vs M/S AIR INDIA LTD.

ITA/1501/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX vs M/S KLM ROYAL DUTCH AIRLINES

ITA/121/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs KUWAIT AIRWAYS CORPORATION

ITA/108/2007ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

THE COMMISSIONER OF INCOME TAX XVII vs LUFTHANSA GERMAN AIRLINES

ITA/1269/2007ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S UNITED AIRLINES

ITA/117/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

C.I.T (TDS) vs BRITISH AIRWAYS PLC

ITA/969/2008ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX vs AIR FRANCE

ITA/964/2008ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX vs M/S KUWAIT AIRWAYS CORPORATION

ITA/116/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S UNITED AIRLINES

ITA/118/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL

ITA/120/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX (TDS) vs BELAIR TRAVELS & CARGO P.LTD.

ITA/105/2008ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX TDS vs M/S FRANCE AIR PVT.LTD.

ITA/884/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S PAKISTAN INTERNATIONAL AIR

ITA/124/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX TDS vs AIR FRANCE

ITA/1139/2005ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIROWAYS INTERNATIONA

ITA - 51 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs AIR FRANCE

ITA - 964 / 2008ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs AIR FRANCE

ITA - 952 / 2008ITAT Delhi
13/4/2009