Recent Judgments
Latest ITAT tax tribunal orders across all benches.(344,296 total)
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO. OF INDIA LTD., AND ANOTHER vs THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONNECTED APPEAL)
CIVIL APPEAL No. 751/1957ITAT SC
5 Judges
HOMI JEHANGIR GHEESTA vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 24/1958ITAT SC
3 Judges
E. M. MUTHAPPA CHETTIAR vs THE INCOME-TAX OFFICER SPECIAL CIRCLE, COIMBATORE
CIVIL APPEAL No. 107/1956ITAT SC
5 Judges
SARDAR BALDEV SINGH vs COMMISSIONER OF INCOME-TAX, DELHI & AJMER
CIVIL APPEAL No. 317/1955ITAT SC
5 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, BHOPAL
CIVIL APPEAL No. 407/1956ITAT SC
5 Judges
R. S. A. C. KASI IYER vs THE COMMISSIONER OF INCOME TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 304/1956ITAT SC
5 Judges
M/S. ZORASTER AND CO. vs THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT (NOW) MADHYA PRADESH
CIVIL APPEAL No. 30/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs S. K. F. BALL BEARING CO., LTD.
CIVIL APPEAL No. 9/1958ITAT SC
3 Judges
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. vs COMMISSIONER OF INCOME-TAX, SHIMLA
CIVIL APPEAL No. 238/1955ITAT SC
3 Judges
THE COMMISSLBNER OF INCOME-TAX, PUNJAB vs SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR.
CIVIL APPEAL No. 236/1955ITAT SC
3 Judges
M/S. GUDUTHUR BROS. vs THE INCOME TAX OFFICER , SPECIAL CIRCLE, BANGALORE
CIVIL APPEAL No. 261/1958ITAT SC
3 Judges
THE COMMISSIONER 0]' INCOME TAX, BOMBAY CITY I, BOMBAY vs M/S. NARSEE NAGSEE AND CO., BOMBAY.
CIVIL APPEAL No. 319/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, BOMBAY vs THE ELPHINSTONE SPINNING AND WEAVING MILLS LTD.
CIVIL APPEAL No. 427/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE KHATAU MAKANJI SPINNING AND WEAVING CO. LTD., BOMBAY.
CIVIL APPEAL No. 303/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE JALGAON ELECTRICITY SUPPLY CO., LTD.
CIVIL APPEAL No. 477/1957ITAT SC
3 Judges
THE COTTON AGENTS LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 100/1959ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD· vs KARAMCHAND PREMCHAND LTD., AHMEDABAD
CIVIL APPEAL No. 307/1958ITAT SC
3 Judges
PINGLE INDUSTRIES LTD., SECUNDERABAD vs COMMISSIONER OF INCOME TAX, HYDERABAD
CIVIL APPEAL No. 190/1955ITAT SC
3 Judges
M/S. PIYARE LAL ADISHWAR LAL vs THE COMMISSIONER OF INCOME-TAX, DELHI.
CIVIL APPEAL No. 123/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs NANDLAL GANDALAL.
CIVIL APPEAL No. 788/1957ITAT SC
3 Judges
SHOORJI VALLABHDAS & CO., BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 305/1955ITAT SC
3 Judges
QAMAR SHAFFI TYABJI vs THE COI\LI\JLSSLONER, EXCESS PROFITS TAX, HYDERABAD
CIVIL APPEAL No. 324/1957ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. INDIRA BALKRISHNA
CIVIL APPEAL No. 249/1958ITAT SC
3 Judges
MRS. KUSUMBEN D. MAHADEVIA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 507/1957ITAT SC
3 Judges
CHARANDAS HARIDAS AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH, SAURASHTRA AND AHMEDABAD & ANOTHER
CIVIL APPEAL No. 108/1957ITAT SC
3 Judges
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 335/1956ITAT SC
3 Judges
THE BIHAR STATE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 228/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
CIVIL APPEAL No. 145/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs CHANDULAL KESHAVLAL & CO., PETLAD
CIVIL APPEAL No. 167/1958ITAT SC
3 Judges
S. N. NAMASIVAYAM CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 218/1955ITAT SC
2 Judges
