Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA - 2039 / 2010ITAT Delhi
CIT vs RAM KISHAN DASS
ITA - 238 / 2011ITAT Delhi
CIT vs RAM KISHAN DASS
ITA - 1786 / 2010ITAT Delhi
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA - 1775 / 2010ITAT Delhi
CIT vs F-SEVEN PHARMACEUTICALS PVT LTD
ITA - 777 / 2011ITAT Delhi
CIT vs LLOYED INSULATION (INDIA) LTD
ITA - 771 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX PKL. vs ADARSH BHATIA
ITA/149/2011ITAT Punjab & Haryana
GOPAL KRISHAN KWATRA vs COMMISSIONER OF INCOME TAX, KARNAL (HARYANA)
ITA/135/2011ITAT Punjab & Haryana
CIT vs RASS INTRATECH PVT LTD
ITA/774/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs KRBL LTD
ITA/767/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs KRBL LTD
ITA/766/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs KRBL LTD
ITA - 767 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S GEMI MOTORS INDIA LTD.
ITA/130/2011ITAT Punjab & Haryana
CIT vs BHAGWATI AGENCIES PVT LTD
ITA - 773 / 2011ITAT Delhi
GAURAV SHARMA vs INCOME TAX OFFICER
ITA - 786 / 2011ITAT Delhi
HOME TEX vs COMMISSIONER OF INCOME TAX KARNAL,
ITA/125/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs BETTERWAYS FINANCE & LEASING P.LTD.
ITA/995/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs BETTERWAYS FINANCE & LEASING P.LTD.
ITA - 995 / 2009ITAT Delhi
BELA JUNEJA
ITA/779/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs HARSH TALWAR
ITA - 1579 / 2010ITAT Delhi
C I T vs M/S STERIPLATE P. LTD.
ITA/136/2007ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
VISHAL TOOLS & FORGINGS PVT. LTD. vs CIT, JALANDHAR
ITA/121/2011ITAT Punjab & Haryana
CIT vs HONDA SIEL POWER PRODUCTS LTD
ITA/748/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs CARLTON OVERSEAS PVT LTD
ITA/746/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMM. OF IT. JALANDHAR vs M/S DOABA CO-OP SUGAR MILLS LTD.
ITA/845/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT vs RAJ KUMAR
ITA/202/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DELHI I vs BRAHAMPUTRA CAPITAL & FINANCIAL SERVICES LTD.
ITA/2/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs BRAHAMPUTRA CAPITAL & FINANCIAL SERVICES LTD
ITA - 1576 / 2010ITAT Delhi
CIT vs BISHAN SAROOP RAM KISHAN AGRO PVT LTD
ITA - 2046 / 2010ITAT Delhi
COMMISSIONER OF IT-II, CHD vs QUARK SYSTEM LTD. A-45 , IA, MOHALI
ITA/594/2010ITAT Punjab & Haryana
