Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE vs M/S SOUTH CANARA DISTRICT CENTRAL CO.OPERATIVE BANK LTD, MANGALORE
ITA 1266/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S GOPALAN ENTERPRISES INDIA P LTD, BANGALORE
ITA 1058/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT vs M/S QUALITY ENGINEERING & SOFTWARE TECHNOLOGIES P. LTD.,
ITA 641/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT vs SAFINA HOTELS LTD.,
ITA 543/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SADIYA EDUCATIONAL AND CHARITABLE TRUST vs CIT,
ITA 422/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD vs ADDL.DIT,
ITA 378/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ANJANA PATEL SEVA SANGHA vs CIT,
ITA 1616/BANG/2013[N,A,]Status: DisposedITAT Bangalore
ANJANA PATEL SEVA SANGHA vs CIT,
ITA 1615/BANG/2013[N,A,]Status: DisposedITAT Bangalore
GLOBAL E- BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1678/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, BANGALORE vs M/S CERNER HEALTH CARE SOLUTIONS PVT. LTD., BANGALORE
ITA 1509/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
HIND HIGH VACUUM COMPANY (P) LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1099/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S MOOKAMBIKA ASSOCIATES vs ASSISTANT COMMISSIONER OF INCOME TAX
WP/29258/2015ITAT Karnataka
RAM MOHAN REDDY
ALTRAN TECHNOLOGIES INDIA PRIVATE LIMITED
COP/97/2015ITAT Karnataka
KRISHNA S DIXIT
THE COMMISSIONER OF INCOME TAX vs M/S. ADDECCO FLEXIONE WORKFORCE
ITA/116/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
THE COMMISSIONER OF INCOME TAX vs STATE BANK OF MYSORE
ITA/689/2009ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME TAX DEL vs M/S ATMA RAM PROPERTIES P. LTD
ITA - 355 / 2002ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 836 / 2007ITAT Delhi
M/S ATMA RAM PROPERTIES P.LTD. vs DY. COMMISSIONER OF INCOME TAX
ITA - 162 / 2003ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI
ITA - 860 / 2007ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX, DELHI
ITA - 859 / 2007ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 850 / 2007ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 849 / 2007ITAT Delhi
ATMA RAM PROPERTIES P.LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 841 / 2007ITAT Delhi
COMMR.OF CUSTOMS,MUMBAI-I vs M/S SEIKO BRUSHWARE INDIA
C.A. No.-000216-000216 - 2007ITAT SC
COMMR.OF CUSTOMS,MUMBAI-I vs M/S SEIKO BRUSHWARE INDIA
C.A. No.-000216-000216 - 2007ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
ATMA RAM PROPERTIES P. LTD.
ITA/101/2002ITAT Delhi
PR. COMMISSIONER OF INCOME TAX - 10(2) vs GROZ ENGINEERING TOOLS PVT. LTD
ITA/386/2015ITAT Delhi
DIRECTOR OF INCOME TAX vs M/S ERICSSON COMMUNICATIONS LTD
ITA/106/2002ITAT Delhi
COMMISSIONER OF INCOME TAX -1 vs AGYA CROWNS & TOPS (P) LTD
ITA/625/2015ITAT Delhi
COMMISSIONER OF INCOME TAX-I, COIMBATORE vs MIS. G.R. GOVINDARAJULU & SONS
CIVIL APPEAL No. 4916/2006ITAT SC
2 Judges
