Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,363 total)

FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.

CIVIL APPEAL No. 139/1953ITAT SC

3 Judges

15/2/1956

MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.

CIVIL APPEAL No. 199/1955ITAT SC

3 Judges

8/2/1956

M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER

WRIT PETITION (CIVIL) No. 646/1954ITAT SC

5 Judges

20/12/1955

MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.

CIVIL APPEAL No. 38/1954ITAT SC

3 Judges

18/4/1955

ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL

CIVIL APPEAL No. 162/1952ITAT SC

4 Judges

11/11/1954

THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.

CIVIL APPEAL No. 117/1953ITAT SC

5 Judges

1/11/1954

GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 144/1953ITAT SC

5 Judges

1/11/1954

DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 217/1953ITAT SC

5 Judges

29/10/1954

BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.

CIVIL APPEAL No. 104/1953ITAT SC

5 Judges

28/10/1954

INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.

CIVIL APPEAL No. 160/1953ITAT SC

5 Judges

28/10/1954

NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX

CIVIL APPEAL No. 145/1953ITAT SC

5 Judges

25/10/1954

E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 3/1953ITAT SC

3 Judges

14/5/1954

THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL

CIVIL APPEAL No. 19/1953ITAT SC

3 Judges

19/4/1954

THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.

CIVIL APPEAL No. 33/1953ITAT SC

4 Judges

9/2/1954

K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.

CIVIL APPEAL No. 118/1952ITAT SC

5 Judges

22/1/1954

COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY

CIVIL APPEAL No. 160/1950ITAT SC

4 Judges

18/12/1953

D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.

CIVIL APPEAL No. 209/1953ITAT SC

5 Judges

16/12/1953

ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 11/1952ITAT SC

3 Judges

8/12/1953

COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.

CIVIL APPEAL No. 165/1951ITAT SC

5 Judges

26/10/1953

KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.

CIVIL APPEAL No. 173/1952ITAT SC

5 Judges

20/10/1953

COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.

CIVIL APPEAL No. 131/1952ITAT SC

5 Judges

14/10/1953

CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.

CIVIL APPEAL No. 142/1952ITAT SC

5 Judges

9/10/1953

SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.

CIVIL APPEAL No. 144/1952ITAT SC

5 Judges

9/10/1953

COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.

CIVIL APPEAL No. 157/1952ITAT SC

5 Judges

8/10/1953

ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.

CIVIL APPEAL No. 161/1952ITAT SC

5 Judges

8/10/1953

COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.

CIVIL APPEAL No. 78/1952ITAT SC

5 Judges

8/10/1953

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.

CIVIL APPEAL No. 77/1952ITAT SC

3 Judges

24/9/1953

SARDAR INDRA SINGH AND SONS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.

CIVIL APPEAL No. 40/1952ITAT SC

5 Judges

23/9/1953

SOHAN PATHAK AND SONS vs COMMISSIONER OF INCOME-TAX, U.P.

CIVIL APPEAL No. 47/1952ITAT SC

5 Judges

23/9/1953

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs H. HIRJEE

CIVIL APPEAL No. 75/1952ITAT SC

4 Judges

17/4/1953