Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. . vs M/S. STRAW PRODUCTS LTD., BHOPAL
CIVIL APPEAL No. 893/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY
CIVIL APPEAL No. 956/1964ITAT SC
3 Judges
M.CT.M. CHIDAMBARAM CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 477/1964ITAT SC
3 Judges
T. S. SRINIVASAN vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 853/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, PUNJAB vs THE LAHORE ELECTRIC SUPPLY CO.
CIVIL APPEAL No. 813/1963ITAT SC
3 Judges
HARI PRASAD JAYANTILAL & CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B
CIVIL APPEAL No. 871/1964ITAT SC
3 Judges
KESORAM INDUSTRIES & COTTON MILLS LTD. vs COMMISSIONER OF WEALTH TAX, (CENTRAL) CALCUTTA
CIVIL APPEAL No. 539/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs SOUTH INDIAN BANK LTD. TRICHUR
CIVIL APPEAL No. 842/1964ITAT SC
3 Judges
INDORE MALWA UNITED MILLS vs COMMISSIONER OF INCOME-TAX, (CENTRAL) BOMBAY
CIVIL APPEAL No. 1006/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, PATIALA vs R. B. JODHA MAL KUTHIALA
CIVIL APPEAL No. 95/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM vs NANDLAL AGGARWAL & ANR.
CIVIL APPEAL No. 820/1964ITAT SC
3 Judges
M/S. GOTAN LIME SYNDICATE vs COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN.
CIVIL APPEAL No. 692/1964ITAT SC
3 Judges
RUSSA H. MEHTA TRUST, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I
CIVIL APPEAL No. 589/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, UTTAR PRADESH vs MANMOHAN DAS
CIVIL APPEAL No. 512/1964ITAT SC
3 Judges
BENGAL & ASSAM INVESTORS LTD vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 508/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs MESSRS. BEST & CO.
CIVIL APPEAL No. 682/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs JAIPURIA CHINA CLAY MINES (P) LTD.
CIVIL APPEAL No. 307/1964ITAT SC
3 Judges
SHRI CHATRASINGHJI KESARI SINGHJI THAKORE vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 148/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs STANDARD VACUUM OIL COMPANY
CIVIL APPEAL No. 268/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTFA vs M/S. MOON MILLS LTD.
CIVIL APPEAL No. 839/1964ITAT SC
3 Judges
H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUST, HYDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 491/1964ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX (CENTRAL), CALCUTTA vs M/S. STANDARD VACUUM OIL CO. LTD.
CIVIL APPEAL No. 627/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs H. E. H. MIR OSMAN ALI KHAN
CIVIL APPEAL No. 46/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER vs ISHWARLAL BHAGWANDAS AND OTHERS
CIVIL APPEAL No. 1003/1963ITAT SC
5 Judges
PARIMISETTI SEETHARAMAMMA vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 201/1964ITAT SC
3 Judges
POONA ELECTRIC SUPPLY CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 633/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM ETC. vs THE PANBARI TEA CO. LTD.
CIVIL APPEAL No. 150/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX U.P. LUCKNOW vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR
CIVIL APPEAL No. 66/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHAH MOHANDAS SADHURAM
CIVIL APPEAL No. 144/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, .JAMMU & KASHMIR, HIMACHAL PRADESH, PATIALA vs RAGHBIR SINGH
CIVIL APPEAL No. 96/1964ITAT SC
3 Judges
