Recent Judgments

COMMISSIONER OF INCOME TAX vs SANJEEV AGGARWAL

COMMR.OF INCOME TAX-I, CHD. vs M/S METAL PRODUCTS OF INDIA

NEW KAILASH COTTON FACTORY vs ASSESSING OFFICER, WARD-1, MANSA

A.S. SASTRY vs CHIEF COMMNR. OF INCOME TAX

COMMNR. OF CENTRAL EXCISE, MADRAS vs M/S. HOME ASHOK LEYLAND LTD

M/S. STERLITE INDUSTRIES(INDIA) LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI

M/S AMRIT AGRO INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD

COMMISSIONER OF INCOME TAX vs M/S MALIBU ESTATE

HON'BLE MR. JUSTICE B.N.CHATURVEDI

THE C.I.T.JALANDHAR vs M/S SUKHJIT STARCH & CHEMI.LTD.

C.I.T.JALANDHAR vs M/S R.V.STEELS ROLLING MILLS. JAITU

M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE, U.P

COMMISSIONER OF INCOME TAX DEL vs ANIL KUMAR

HON'BLE MR. JUSTICE B.N.CHATURVEDI

C.I.T.PATIALA vs M/S PUNJAB FINICIAL CORPN.

C.I.T LUDHIANA vs PANKAJ MUNJAL

COMMISSIONER OF INCOME TAX vs M/S REEBOK INDIA COMPANY

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL

2 Judges

COMMNR. OF SALES TAX, ORISSA vs CROWN RE-ROLLER (P) LTD.

S.B. SINHA MARKANDEY KATJU

COMMNR. OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL

COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE INDUSTRIAL DEV. CORP.

C.I.T.PATIALA vs M/S GURU NANAKCONSTN.CO.MALERKOTLA.

M/S. MIL INDIA LTD. vs COMMISSIONER OF CENTRAL EXCISE, NOIDA

CIT PTA. vs VINOD KUMAR GUPTA

C.I.T.PATIALA vs M/S METALWAYS(P)LTD.CHD.

COMMISSIONER OF INCOME TAX PATIALA vs METALWAYS (P) LTD CHANDIGARH

C.I.T PATIALA vs M/S METALWAYS (P) LTD.CHD.

COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN KRAFT SYSTEM P. LTD.

HON'BLE MR. JUSTICE B.N.CHATURVEDI

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

RABINDRA CHANDRA PAUL vs COMMR.OF CUSTOMS (PREVENTIVE) SHILLONG

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME