Recent Judgments

COMMNR. OF CUSTOMS, MAHARASHTRA vs M/S. GALAXY ENTERTAINMENT (I) P.LTD.&ORS

C.I.T.AMRITSAR vs M/S GAJA NAND DALMIA & SONS

CIT, LDH. vs M/S SHIVAM CONSTRUCTION CO. LDH.

CIT, CHD. vs M/S PB. SMALL INDUSTRIES & EXPORT CORP.

COMMISSIONER OF INCOME TAX vs PREM NATH NAGPAL

C.I.T PATIALA vs M/S UNICANS & SONICS LTD. CHD

C I T vs M/S LAKHANI INDIA LTD.

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

C.I.T.AMRITSAR vs KAPIL BHARANY(INDL)C/O M/SBINDRABAN

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

COMMISSIONER OF INCOME TAX CEN vs M/S SARB CONSULATE MARINE PROD

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH

M/S. LARSEN & TOUBRO LTD. vs COMMNR. OF CENTRAL EXCISE, PUNE-II

C I T vs M/S ECONOMIC DEV

CIT PATIALA vs M/S PRAN NATH GUPTA CHD.

M/S BHARTI TELECOM FINANCE LTD vs ASSISTANT COMMISSIONER OF INCO

HON'BLE MR. JUSTICE BADAR DURREZ AHMED

M/s Bharti Telecom Finance Ltd. vs Assistant Commissioner of Income Tax

COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA PVT. LTD.

M/S. SPAN DIAGNOSTICS LTD. vs COMMNR. OF CENTRAL EXCISE, SURAT

COMMISSIONER OF INCOME TAX vs INDIA PVT. LTD.

COMMISSIONER OF INCOME TAX vs M/S DENSO INDIA LTD.

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH

M/S PRAGATI SILICONS PVT. LIMITED vs COMMISSIONER OF CENTRAL EXCISE, DELHI

COMMISSIONER OF INCOME TAX, COIMBATORE vs M/S. LAKSHMI MACHINE WORKS

C I T vs M/S NAHAR EXPORTS LTD.

M/S. ADHUNIK FOOD PRODUCTS (P) LTD.,U.P. vs COMNR. OF CENTRAL EXCISE, MEERUT

COMMR. OF CENTRAL EXCISE CHENNAI-I vs CHENNAI PETROLEUM CORPN. LTD

COMMR. OF INCOME TAX,KARNAL vs RAMESH BHAYANA

M/S. VIRLON TEXTILE MILLS LTD. vs COMNR. OF CENTRAL EXCISE, MUMBAI

THE COMMR. OF INCOME TAX vs THE HY. TOURISM CORP

M/S SARLA HANDICRAFTS PVT. LTD. vs ADDL. COMMISSIONER OF INCOME TAX

RAGHBIR SINGH vs INCOME TAX APPELLATE TRIBUNAL, CHD. & OR