Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
K.S.RASHID & SONS AND ANOTHER vs COMMISSIONER OF INCOME-TAX, U.P. AND OTHERS
CIVIL APPEAL No. 37/1963ITAT SC
5 Judges
K.C.THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY vs VASANT HIRALAL SHAH & ORS.
CIVIL APPEAL No. 688/1962ITAT SC
5 Judges
INCOME-TAX OFFICER, A-WARD, SITAPUR vs MURLIDHAR BHAGWANDAS, LAKHIMPUR KHERI
CIVIL APPEAL No. 130/1962ITAT SC
5 Judges
SAIT NAGJEE PURUSHOTHAM AND CO. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 275/1963ITAT SC
3 Judges
LIFE INSURANCE CORPORATION LTD. vs COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN
CIVIL APPEAL No. 678/1962ITAT SC
3 Judges
SULTAN BROTHERS (P) LTD. vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 63/1961ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JAMES ANDERSON
CIVIL APPEAL No. 128/1963ITAT SC
3 Judges
N.A. MALBARI AND BROS. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 878/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, HYDERABAD vs SRI RAJAREDDY MALLARAM
CIVIL APPEAL No. 290/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs INDIAN WOOLLEN TEXTILE MILLS
CIVIL APPEAL No. 96/1963ITAT SC
3 Judges
THE MAHALAXMI MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 599/1962ITAT SC
3 Judges
GHANSHYAM DAS vs REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, NAGPUR
CIVIL APPEAL No. 101/1961ITAT SC
5 Judges
IN RE. THE BILL TO AMEND S. 20 OF THB SEA CUSTOMS ACT, 1878, AND S. 3 OF THE CENTRAL EXCISES AND SALT ACT, 1944
SPECIAL REFERENCE CASE No. 1/1962ITAT SC
9 Judges
THE NEW JAHANGIR VAKIL MILLS CO., LTD. BHAVNAGAR vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH & SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 445/1962ITAT SC
3 Judges
M/S. SITALI'UR SUGAR WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 350/1962ITAT SC
3 Judges
RAJA RAMESWARA RAO vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 420/1962ITAT SC
4 Judges
SMT. SRILEKHA BANERJEE AND OTHERS vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 486/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs C. M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL REPRESENTATIVE
CIVIL APPEAL No. 34/1962ITAT SC
3 Judges
V. D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS vs THE COMMISSIONER OF INCOME- TAX, BIHAR
CIVIL APPEAL No. 673/1962ITAT SC
3 Judges
PHILIP JOHN PLASKET THOMAS vs COMMISSIONER OF INCOME TAX CALCUTT A
CIVIL APPEAL No. 352/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX vs SARDAR LAKHMIR SINGH
CIVIL APPEAL No. 214/1958ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs E. D. SHEPPARD
CIVIL APPEAL No. 527/1961ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs JANABHA MUHAMMAD HUSSAIN NACHIAR AMMAL
CIVIL APPEAL No. 509/1958ITAT SC
5 Judges
S. C. PRASHAR, INCOME-TAX OFFICER, MARKET WARD, BOMBAY AND ANOTHER vs VASANTSEN DWARKADAS AND OTHERS
CIVIL APPEAL No. 705/1957ITAT SC
5 Judges
P. H. DIVECHA AND ANOTHER vs COMMISSIONER OF INCOME-TAX, BOMBAY I
CIVIL APPEAL No. 332/1961ITAT SC
5 Judges
PURSHOTTAMDAS THAKURDAS vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 597/1961ITAT SC
5 Judges
A. vs THOMAS & CO. LTD. versus DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
CIVIL APPEAL No. 628/1961ITAT SC
5 Judges
M/S NEW INDIA SUGAR MILLS LTD. vs COMMISSIONER OF SALES TAX, BIHAR
CIVIL APPEAL No. 237/1961ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ROBERT J. SAS
CIVIL APPEAL No. 136/1962ITAT SC
5 Judges
INCOME-TAX OFFICER & ANOTHER, BOMBAY vs THE SIMPLEX MILLS LTD., BOMBAY
CIVIL APPEAL No. 165/1962ITAT SC
5 Judges
