Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
INDIAN ALUMINIUM CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 24/1967ITAT SC
2 Judges
ESTATE OF LATE RANGALAL JAJODIA vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2332/1966ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs INDIAN MOLASSES (P) LTD.
CIVIL APPEAL No. 2555/1966ITAT SC
3 Judges
RAJ KUMAR SINGH HUKAM CHANDJI vs COMMISSIONER OF INCOME-TAX MADHYA. PRADESH
CIVIL APPEAL No. 326/1967ITAT SC
3 Judges
MALEGAON ELECTRICITY CO. (P) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1345/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHL (CENTRAL) NEW DELHI vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR
TAX REFERENCE CASE No. 1/1969ITAT SC
3 Judges
HIRDAY NARAIN vs INCOME-TAX OFFICER, BAREILLY
CIVIL APPEAL No. 193/1970ITAT SC
2 Judges
CHHITTER MAL NARAIN DAS vs COMMISSIONER OF SALES TAX
CIVIL APPEAL No. 2483/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SIR HUKUMCHAND MANNALAL & CO.
CIVIL APPEAL No. 1774/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs JAWAHAR LAL RASTOGI
CIVIL APPEAL No. 16/1970ITAT SC
3 Judges
INDIA MACHINERY STORES (P) LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR
CIVIL APPEAL No. 376/1967ITAT SC
3 Judges
A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTED BY. D. vs NAMBUDIRIPAD, DESAMENGALAM. versus COMMISSIONER OF AGRICULTURAL INCOME TAXT, TRIVANDRUM
CIVIL APPEAL No. 2327/1968ITAT SC
3 Judges
GOLI ESWARIAH vs COMMISSIONER OF GIFT TAX, ANDHRA PRADESH
CIVIL APPEAL No. 695/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME -TAX, WEST BENGAL II vs RAJASTHAN MINES LTD., CALCUTTA
CIVIL APPEAL No. 1627/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs MYSORE SPINNING & MFG. CO. LTD.
CIVIL APPEAL No. 1760/1967ITAT SC
3 Judges
RM. RAMANATHAN CHETTIAR ETC. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 710/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs KULU VALLEY TRANSPORT CO. (P) LTD.
CIVIL APPEAL No. 859/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL vs ANWAR ALI
CIVIL APPEAL No. 2560/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. S. SIVAN PILLAI AND OTHERS
CIVIL APPEAL No. 2321/1966ITAT SC
3 Judges
CHANDROJI RAO vs COMMISSIONER OF INCOME-TAX, M.P. NAGPUR
CIVIL APPEAL No. 505/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs J. P. KANODIA & CO
CIVIL APPEAL No. 193/1967ITAT SC
3 Judges
PRODUCE EXCHANGE CORPORATION LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 2538/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs THE AMBALA FLOUR MILLS
CIVIL APPEAL No. 1277/1966ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs M. V. MURUGAPPAN & ORS.
CIVIL APPEAL No. 566/1967ITAT SC
3 Judges
THE COMMISSIONER OF GIFT-TAX, KERALA vs DR. GEORGE KURUVILLA
CIVIL APPEAL No. 764/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE vs SEGU BUCHIAH SETTY
CIVIL APPEAL No. 235/1967ITAT SC
3 Judges
N. vs SHANMUGHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 294/1967ITAT SC
3 Judges
THE INDIAN OVERSEAS BANK LID. vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 615/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIRLA BROS. (P) LTD.
CIVIL APPEAL No. 2380/1966ITAT SC
3 Judges
M/S. SHRI GOPAL PAPER MILLS CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1669/1966ITAT SC
3 Judges
