Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,698 total)

COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD

ITR/295/1987ITAT Gujarat
12/4/2002

COMMISSIONER OF WEALTH-TAX vs HAZARAT PIR SHAH-E-ALAM

WTR/60/1987ITAT Gujarat
12/4/2002

COMMISSIONER OF INCOME TAX vs HAZARAT PIR SHAH-E-ALAM ROZA ESTATE TRUST

ITR/135/1988ITAT Gujarat
11/4/2002

K.M. SHARMA vs INCOME TAX OFFICER, WARD 13(7),NEW DELHI

C.A. No.-007742-007742 - 1997ITAT SC
11/4/2002

M/S GRASIM INDUSTRIES LTD. vs COLLECTOR OF CUSTOMS, BOMBAY

CIVIL APPEAL No. 1951/1998ITAT SC

3 Judges

4/4/2002

M/S.GRASIM INDS.LTD. vs COLLECTOR OF CUSTOMS,BOMBAY

C.A. No.-001951-001951 - 1998ITAT SC
4/4/2002

COMMISSIONER OF CUSTOMS, MUMBAI vs M/S VIRGO STEEL, BOMBAY

C.A. No.-003711-003712 - 2000ITAT SC
4/4/2002

MERCURY METALS (P) LTD. vs A.C.I.T.

TAXAP/143/2002ITAT Gujarat
26/3/2002

COMMISSIONER OF SALES TAX vs SAI PUBLICATION FUND

CIVIL APPEAL No. 9445/1996ITAT SC

2 Judges

22/3/2002

THE CHIEF COMMISSIONER OF INCOME TAX, COCHIN vs MIS. KESARIA TEA CO. LTD.

CIVIL APPEAL No. 1581/2001ITAT SC

3 Judges

19/3/2002

CHIEF COMMNR. OF INCOME TAX, COCHIN vs M/S. KESARIA TEA CO. LTD

C.A. No.-001581-001581 - 2001ITAT SC
19/3/2002

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. JAGATJIT INDUSTRIES LTD

C.A. No.-007769-007769 - 2001ITAT SC
15/3/2002

CENTRE FOR DEV.OF ADV. COMPUTING, PUNE vs COMMISSIONER OF CENTRAL EXCISE, PUNE

C.A. No.-002749-002749 - 2001ITAT SC
27/2/2002

COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. MARUTI UDYOG LTD

C.A. No.-003783-003783 - 2000ITAT SC
27/2/2002

GUJCO CARRIERS vs COMMISSIONER OF INCOME TAX

ITR/271/1987ITAT Gujarat
18/2/2002

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO.

ITR/102/1987ITAT Gujarat
14/2/2002

COMMISSIONER OF INCOME-TAX vs RAJENDRA K PARIKH

ITR/40/1987ITAT Gujarat
13/2/2002

COMMISSIONER OF INCOME-TAX vs SARABHAI CHEMICAL PVT.LTD.

ITR/57/1987ITAT Gujarat
13/2/2002

COMMISSIONER OF INCOME-TAX vs PANNA KNITTING INDUSTRIES

ITR/28/1987ITAT Gujarat
12/2/2002

COMNR. OF INCOME TAX, MUMBAI vs M/S DAMANI BROTHERS

C.A. No.-007248-007248 - 1999ITAT SC
11/2/2002

COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI CHARITY TRUST

ITR/8/1987ITAT Gujarat
7/2/2002

SYNBIOTICSLTD vs COMMISSIONER OF INCOME TAX

ITR/170/1986ITAT Gujarat
6/2/2002

SARABHAI HOLDINGS PVT.LTD. vs THE COMMISSIONR OF INCOME-TAX

ITR/56/1986ITAT Gujarat
6/2/2002

SMT. SUSHILA RANI vs COMMISSIONER OF INCOME TAX AND ANR.

CIVIL APPEAL No. 938/2002ITAT SC

2 Judges

4/2/2002

SUSHILA RANI vs COMMNR. OF INCOME TAX, NEW DELHI

C.A. No.-000938-000938 - 2002ITAT SC
4/2/2002

ASHWIN VANASPATI INDUSTRIES vs COMMISSIONER OF INCOME TAX

ITR/69/1988ITAT Gujarat
25/1/2002

COMMISSIONER OF INCOME-TAX vs NARENDRA R OZA,

ITR/117/1987ITAT Gujarat
8/1/2002

COMMISSIONER OF WEALTH-TAX vs SMITABEN B PATEL

WTR/62/1995ITAT Gujarat
26/12/2001

C.I.T DELHI - IV vs R.L.BHARGAVA

ITR-86/1981ITAT Delhi
21/12/2001

COLLECTOR OF CENTRAL EXCISE, VADODRA. vs M/S DHIREN CHEMICAL INDUSTRIES

C.A. No.-007937-007937 - 1995ITAT SC
12/12/2001