Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
DCIT, NEW DELHI vs M/S. FABINDIA OVERSEAS (P) LTD., NEW DELHI
ITA 1898/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S FABINDIA OVERSEAS (P) LTD., NEW DELHI
ITA 1894/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SMT NEERU KUMAR, NEW DELHI
ITA 4719/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT, MEERUT vs M/S PRASANDI BIOTECH PARK PVT. LTD., MEERUT
ITA 4304/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. KONARK TELELINKS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5384/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. KONARK TELELINKS PVT. LTD., NEW DELHI
ITA 5116/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
MESSRS. SOCIAL ACTION FOR EMPOWERMENT AND DEVELOPMENT vs COMMISSIONER OF INCOME TAX
ITA/155/2014ITAT Kerala
SHRI TAPAN KRISHNA PATTANAIK,KOLKATA vs DDIT (IT) 3(1), KOLKATA, KOLKATA
ITA 68/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
D.C.I.T., CIRCLE-11 KOLKATA, KOLKATA vs M/S BIRLA TYRES, KOLKATA
ITA 2755/KOL/2013[1995-1996]Status: DisposedITAT KolkataAY 1995-1996
TARAKESHWAR THANA SAMABAY KRISHI BIPANAN SAMITY LTD.,KOLKATA vs A.C.I.T.-CIRCLE-I, KOLKATA, HOOGHLY
ITA 2556/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S HALDIA PETROCHEMICALS LTD.,KOLKATA vs CIT-IV, KOLKATA, KOLKATA
ITA 1743/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
I.T.O WD - 1(2),HOOGHLY, HOOGHLY vs SRI KALIN DUTTA, HOOGHLY
ITA 1055/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. DHANSAR ENGINEERING (P) LTD.,DHANBAD vs ACIT, C.C. - VII, KOLKATA, KOLKATA
ITA 921/KOL/2011[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S. ICI INDIA LIMITED,KOLKATA vs DCIT, CIRCLE - 10, KOLKATA, KOLKATA
ITA 852/KOL/2007[2003-04]Status: DisposedITAT KolkataAY 2003-04
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. ICI INDIA LTD., KOLKATA
ITA 1019/KOL/2007[2003-04]Status: DisposedITAT KolkataAY 2003-04
M/S. ICI INDIA LIMITED,KOLKATA vs DCIT, CIRCLE - 10, KOLKATA, KOLKATA
ITA 488/KOL/2006[2002-03]Status: DisposedITAT KolkataAY 2002-03
ACIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. ICI INDIA LTD., KOLKATA
ITA 2613/KOL/2005[2002-03]Status: DisposedITAT KolkataAY 2002-03
SYNGENTA INDIA LTD,PUNE vs CIT(A) 3, MUMBAI
ITA 5537/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GHANSHYAM L. BODANI,MUMBAI vs ASST CEN CIR 24 & 26, MUMBAI
ITA 4021/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RAHIL IMPEX P.LTD,MUMBAI vs DCIT CEN CIR 13, MUMBAI
ITA 4002/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 25(2)(2)), MUMBAI vs PRATHMESH REALTORS, MUMBAI
ITA 3382/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUNIDHI SECURITIES & FINANCE LTD,MUMBAI vs ADDL CIT 4(2), MUMBAI
ITA 6135/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CMI FPE LTD,MUMBAI vs ASST CIT LTU, MUMBAI
ITA 2334/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PADMASHRI ANNASAHEB JADHAV BHARTIYA SAMAJ UNNATI MANDAL, BHIWADI,MUMBAI vs CIT II, THANE
ITA 563/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SUNIDHI SECURITIES & FINANCE LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 4983/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUNIDHI SECURITIES & FINANCE LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 1245/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRABHAT JHUNJHUNWALA,MUMBAI vs ACIT 16(1), MUMBAI
ITA 3108/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHREE UMIYAJI CHARITABKE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 2461/MUM/2011[]Status: DisposedITAT Mumbai
AGARWAL METALS & ALLOYS,MUMBAI vs ADDL CIT RG 14(1), MUMBAI
ITA 8953/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT, CHENNAI vs GRT HOTELS & RESORTS PVT. LTD., CHENNAI
ITA 837/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
