SHRI TAPAN KRISHNA PATTANAIK,KOLKATA vs. DDIT (IT) 3(1), KOLKATA, KOLKATA

PDF · subscribers
ITA 68/KOL/2016Status: DisposedITAT Kolkata10 June 2016AY 2011-2012

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →