Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,153 total)

THE COMMISSIONER OF INCOME TAX-IV vs M/S QUALITY CARE INDIA LTD

ITTA/261/2015ITAT Telangana

A.SHANKAR NARAYANA,V RAMASUBRAMANIAN

13/7/2016

PR. COMMISSIONER OF INCOME TAX-4 vs INVECON PVT. LTD.

ITA/324/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

13/7/2016

COMMISSIONER OF INCOME TAX,DELHI vs M/S SONA STEERING SYSTEMS LTD.

ITA/160/2001ITAT Delhi

HON'BLE MS. JUSTICE SUNITA GUPTA,HON'BLE MR. JUSTICE SANJIV KHANNA

13/7/2016

THE COMMISSIONER OF INCOME TAX, vs M/S BAHUBALI NEMINATH MUTTIN,

ITA/5029/2011ITAT Karnataka

ANAND BYRAREDDY,RAGHVENDRA S.CHAUHAN

13/7/2016

THE COMMISSIONER OF INCOME TAX, vs M/S BAHUBALI NEMINATH MUTTIN

ITA/5028/2011ITAT Karnataka

ANAND BYRAREDDY,RAGHVENDRA S.CHAUHAN

13/7/2016

THE COMMISSIONER OF INCOME TAX vs M/S BAHUBALI NEMINATH MUTTIN

ITA/5025/2011ITAT Karnataka

ANAND BYRAREDDY,RAGHVENDRA S.CHAUHAN

13/7/2016

SRI. G.M. SOLOMON RAJU,BANGALORE vs ITO, BANGALORE

ITA 459/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
13/7/2016

ASST.C.I.T., BANGALORE vs M/S BROADCOM INDIA RESEARCH PVT. LTD., BANGALORE

ITA 348/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
13/7/2016

SANGHAMITHRA RURAL FINANCIAL SERVICES,BANGALORE vs DDIT, BANGALORE

ITA 1205/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
13/7/2016

FIBRES & FABRICS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 918/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
13/7/2016

M/S. OSCAR TRAVELS,GURGAON vs JCIT, GURGAON

ITA 866/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
13/7/2016

SH. JAGDISH,NOIDA vs ITO, NOIDA

ITA 1552/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
13/7/2016

M/S. VIRAGE LOGIC INTERNATIONAL - INDIA BRANCH OFFICE,NOIDA vs JDIT, NEW DELHI

ITA 6918/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
13/7/2016

VIRAJ CLEAN SEA ENTERPRISES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 441/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
13/7/2016

M/S. GUPTA INTERNATIONAL,PANIPAT vs ACIT, PANIPAT

ITA 2247/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
13/7/2016

ITO, NEW DELHI vs SH. VINOD CHADHA, NEW DELHI

ITA 6709/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
13/7/2016

ACIT, NEW DELHI vs M/S. ULTRA HOME CONSTRUCTION PVT. LTD., NOIDA

ITA 5621/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
13/7/2016

LUNA CHEMICAL INDUSTRIES PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 2437/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
13/7/2016

AJAY KUMAR TANEJA,NEW DELHI vs ACIT, NEW DELHI

ITA 1844/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
13/7/2016

ACIT CC vs PANCHSHEEL HOMES (P) LTD,

ITA 4144/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
13/7/2016

DCIT, CIRCLE-6(1) vs MAYAR INDIA LD.,

ITA 4123/DEL/2005[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
13/7/2016

M/S OM COMMODITY BROKERS vs COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GURGAON AND ANR.

ITA/154/2016ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

12/7/2016

C I T-1 JAIPUR vs M/S JAIPUR THAR GRAMIN BANK JAIPUR

ITA/69/2015ITAT Rajasthan
12/7/2016

C I T JAIPUR vs R S B C C LTD

ITA/59/2000ITAT Rajasthan
12/7/2016

C I T vs GIRDHARI LAL GUPTA

ITA/51/2000ITAT Rajasthan
12/7/2016

C I T-1 JAIPUR vs M/S JAIPUR THAR GRAMIN BANK JAIPUR

ITA/36/2015ITAT Rajasthan
12/7/2016

C.I.T. BIKANER vs GIRDHARI LAL GUPTA

ITA/25/2000ITAT Rajasthan
12/7/2016

COMMISSIONER OF INCOME TAX vs M/S CHANDA LAL KALYAN MAL

ITA/2/2000ITAT Rajasthan
12/7/2016

COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.D.C.MILLS PRIVATE LTD

ITA/91/2010ITAT Kerala

HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC

12/7/2016

C.I.T BIKANER vs GIRDHARI LAL GUPTA

ITA/24/2000ITAT Rajasthan
12/7/2016