Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
ITO 14(3)(2), MUMBAI vs KEVIN TEXTILES INDUSTRIES, MUMBAI
ITA 712/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
GUJRAT PIPAVAV PORT LTD,MUMBAI vs DCIT TDS 1(1), MUMBAI
ITA 7056/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RANJAN PANDURANG PHADKE,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 701/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RISHAB IMPEX,MUMBAI vs CIT (A) -25, MUMBAI
ITA 6470/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (OSD) 8(2), MUMBAI vs HOTEL LEELAVENTURES LTD, MUMBAI
ITA 6170/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEEPAK ASHOK AGARWAL,MUMBAI vs ITO WD 16(2)(1), MUMBAI
ITA 6163/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DEEPAK D TIWARI,MUMBAI vs CIT 3, MUMBAI
ITA 6152/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 24(3), MUMBAI vs GUNDECHA BUILDERS, MUMBAI
ITA 6103/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 2(3)(1), MUMBAI vs RELIANCE ASSET RECONSTRUCTION CO.LTD, MUMBAI
ITA 6100/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 11(1), MUMBAI vs DIGI JPR NETWORK P.LTD, MUMBAI
ITA 6069/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 39, MUMBAI vs ASHIRWAD LAND P.LTD, NAVI MUMBAI
ITA 603/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RELIABLE AUTOMOTIVE P.LTD,NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 6014/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(3), MUMBAI vs RELIANCE LIFE INSURANCE COMPANY LTD, MUMBAI
ITA 5999/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HDFC BANK TD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 5481/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HDFC BANK TD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 5480/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MY FAVOURITE LADY EXPORTS P.LTD,MUMBAI vs DCIT OSDITO WD 6(3)(4)8(2), MUMBAI
ITA 5152/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADIT (IT) 1(2), MUMBAI vs DBS BANK LTD, MUMBAI
ITA 4888/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADITYA R. PARIKH,MUMBAI vs DCIT, CC- 44, MUMBAI
ITA 4766/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ANUP N. SHAH,MUMBAI vs DCIT 15(1), MUMBAI
ITA 4524/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ACIT CIR 12(3), MUMBAI vs RAVAL & CO., MUMBAI
ITA 4302/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAX AEROSPACE AND AVIATION LTD,MUMBAI vs JT CIT (OSD) 8(2), MUMBAI
ITA 43/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADIT (IT) 1(2), MUMBAI vs DRESDNER BANK AG ( NOW WITH MERGED WITH COMMERZBANK AG), MUMBAI
ITA 4253/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
SHETH WALCHAND HIRACHAND LOKA KALYAN TRUST,MUMBAI vs ITO (E) II(1), MUMBAI
ITA 3456/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(3)(1), NAVI MUMBAI vs DHANRAJ CHHAGANLAL & CO., NAVI MUMBAI
ITA 2591/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO WD 9(3)(4), MUMBAI vs YASHRAJ CONTAINERS LTD, MUMBAI
ITA 2462/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 16(2)(4), MUMBAI vs DIGAMBAR P. MUTTEPAWAR, MUMBAI
ITA 2444/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ZAMEER MOON,MUMBAI vs DCIT 12(2), MUMBAI
ITA 2027/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ROYAL RICH DEVELOPERS P. LTD,MUMBAI vs DCIT OSD-II RG 7, MUMBAI
ITA 1836/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ROYAL RICH DEVELOPERS P. LTD,MUMBAI vs DCIT OSD-II RG 7, MUMBAI
ITA 1835/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ABOTT INDIA LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 832/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09