Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
S.P.N.RAJAN,CHENNAI vs ITO, CHENNAI
ITA 1570/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RAJARAM SESHADRI,CHENNAI vs ITO, VELLORE
ITA 1435/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
R.MANOJ KUMAR,CHENNAI vs ACIT, CHENNAI
ITA 1310/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
MUKUND R.KATHARE,CHENNAI vs ACIT, CHENNAI
ITA 1221/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
V.N.CHANDRASEKARAN,VELLORE vs ITO, VELLORE
ITA 1193/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
PRINT SPECIALITIES,CHENNAI vs ACIT, CHENNAI
ITA 1148/CHNY/2016[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
ABITHA BANU,CHENNAI vs ITO, CHENNAI
ITA 1103/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
HEMALATHA,CHENNAI vs ITO, CHENNAI
ITA 1029/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
BALAJI FOUNDATION,CHENNAI vs ITO, VIRUDHUNAGAR
ITA 940/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
BALAJI FOUNDATION,CHENNAI vs ITO, VIRUDHUNAGAR
ITA 939/CHNY/2015[2004-05]Status: DisposedITAT ChennaiAY 2004-05
DCIT, CHENNAI vs FORD INDIA PVT. LTD., KANCHEEPURAM
ITA 840/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
FORD INDIA PRIVATE LIMITED,KANCHEEPURAM vs ITO, CHENNAI
ITA 749/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
FORD INDIA PRIVATE LIMITED,KANCHEEPURAM vs ITO, CHENNAI
ITA 748/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs FORD INDIA PVT. LTD., KANCHEEPURAM
ITA 673/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
VAIGARAI PUBLIC CHARITABLE AND EDUCATIONAL TRUST,DINDIGUL vs ITO, DINDIGUL
ITA 397/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
S.SELVARAJ,TIRUPPUR vs ITO, TIRUPPUR
ITA 1101/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
RANSAR INDUSTRIES LTD.,CHENNAI vs DCIT, COIMBATORE
ITA 2319/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M/S. TAMBRAPARANI CONTAINERS P. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 231/CHNY/2014[1996-97]Status: DisposedITAT ChennaiAY 1996-97
M.TAMILSELVAN,CHENNAI vs ITO, CHENNAI
ITA 2266/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
EMPLOYERS FEDERATION OF SOUTHERN INDIA,CHENNAI vs ADIT, CHENNAI
ITA 1854/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
DCIT, SALEM vs SHRI P. ANBAZHAGAN, KOMARAPALAYAM
ITA 2183/CHNY/2013[2001-02]Status: DisposedITAT ChennaiAY 2001-02
P.ANBAZHAGAN,KOMARAPALAYAM vs DCIT, SALEM
ITA 2179/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
A. JOTHIMANI,KOMARAPALAYAM vs DCIT, SALEM
ITA 2178/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
A. JOTHIMANI,KOMARAPALAYAM vs DCIT, SALEM
ITA 2177/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
A. JOTHIMANI,KOMARAPALAYAM vs DCIT, SALEM
ITA 2176/CHNY/2013[2004-05]Status: DisposedITAT ChennaiAY 2004-05
A. JOTHIMANI,KOMARAPALAYAM vs DCIT, SALEM
ITA 2175/CHNY/2013[2003-04]Status: DisposedITAT ChennaiAY 2003-04
A. JOTHIMANI,KOMARAPALAYAM vs DCIT, SALEM
ITA 2174/CHNY/2013[2002-03]Status: DisposedITAT ChennaiAY 2002-03
SHRI ANBURAJ EXPORTS,KOMARAPALAYAM vs DCIT, SALEM
ITA 2173/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SHRI ANBURAJ EXPORTS,KOMARAPALAYAM vs DCIT, SALEM
ITA 2172/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DURUVA FINANCE PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1713/CHNY/2002[1998-99]Status: DisposedITAT ChennaiAY 1998-99