Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,112 total)
MR JAY KUMAR SHAW,KOLKATA vs ITO, WD-25(2), KOLKATA, KOLKATA
ITA 959/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SMT CHHANDA ROY CHOWDHURY,KOLKATA vs JCIT, RG-2, HOOGHLY, HOOGHLY
ITA 919/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CIR-5(1), KOLKATA, KOLKATA vs M/S KALYANPUR CEMENT LTD., KOLKATA
ITA 901/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIR-44, KOLKATA, KOLKATA vs SHRI DAULAL KOTHARI, KOLKATA
ITA 863/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIR-33, KOLKATA, KOLKATA vs M/S ASHIANA AMAR DEVELOPERS, KOLKATA
ITA 1307/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ACIT, CIR-32, KOLKATA, KOLKATA vs SHRI UTPAL KUMAR GUHA, KOLKATA
ITA 1251/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIR-11(1), KOLKATA, KOLKATA vs M/S BENGAL BEVERAGES PVT. LTD., KOLKATA
ITA 1218/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA
ITA 1135/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA
ITA 1134/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
MURLI MANOHAR KARNANI,KOLKATA vs ITO, WD-46(2), KOLKATA, KOLKATA
ITA 1099/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA
ITA 1095/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-1(3), KOLKATA, KOLKATA vs M/S RAVLON PROPERTIES (P) LTD., KOLKATA
ITA 1458/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SMT. ASHA DEVI MOHTA,KOLKATA vs D.C.I.T CIR - 34,KOLKATA, KOLKATA
ITA 1041/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
ITO (EXEMPTIONS) WARD 2, CHENNAI vs THE ALL INDIA SKIN & HIDE TANNERS AND MERCHANTS ASSOCIATION, CHENNAI
ITA 1851/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs P.SRINIVASA GOPAL, CHENNAI
ITA 1086/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
PR PHARMA SOURCE P. LTD,MUMBAI vs ASST CIT 10(3)(2), MUMBAI
ITA 692/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 6(2)(2), MUMBAI vs EMPIRE INDUSTRIES LTD, MUMBAI
ITA 648/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VALMET AUTOMATION INDIA P. LTD,NAVI MUMBAI vs DCIT 15(3)(1), MUMBAI
ITA 562/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RELIANCE MONEY INFRASTRUCTURE LTD,MUMBAI vs PR CIT 1, MUMBAI
ITA 3259/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 3(3)(1), MUMBAI vs RADHEY PROPERTIES P. LTD, MUMBAI
ITA 3176/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NILESH SOLANKI,MUMBAI vs ITO 32(2)(4), MUMBAI
ITA 3170/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 3(5), KALYAN vs JAYESH VELJI KARIA, DOMBIVALI
ITA 3135/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CRYSTAL NATURAL FOOD PROCESSORS P.LTD,MUMBAI vs ITO WD 5(1)(3), MUMBAI
ITA 1513/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JESAL CO OP HSG SOCIETY LTD,MUMBAI vs ITO WD 24(2)(2), MUMBAI
ITA 7353/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 26(1)(4), MUMBAI vs JAISHANKAR R. MISHRA, MUMBAI
ITA 5734/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 26(1)(4), MUMBAI vs JAISHANKAR R. MISHRA, MUMBAI
ITA 5733/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 13(1)(2), MUMBAI vs PREMIER OPTICALS P.LTD, MUMBAI
ITA 5796/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CABLE CORPORATION OF INDIA LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 5763/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 27 (2), NAVI MUMBAI vs POONAM ENTERPRISES, MUMBAI
ITA 5736/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(1), MUMBAI vs COX & KINGS (I) LTD, MUMBAI
ITA 5583/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
