Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,112 total)

MUKESH KUMAR GUPTA (HUF),KARNAL vs ITO, KARNAL

ITA 6311/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
9/10/2017

PLASTIBLENDS INDIA LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR vs ADDL.COMMISSIONER OF INCOME TAX RANGE 8(2) MUMBAI

C.A. No.-000238-000238 - 2012ITAT SC

HON'BLE MR. JUSTICE A.K. SIKRI

9/10/2017

K.N.SREEKUMAR vs THE ASST COMMISSIONER OF INCOME TAX

WP(C)/31559/2017ITAT Kerala
6/10/2017

DR.A.C.VELAYUDHAN vs CENTRAL BOARD OF DIRECT TAXES

WP(C)/31888/2017ITAT Kerala
6/10/2017

THE COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM vs OLAM AGRO INDIA LIMITED, KOLLAM

ITA/52/2015ITAT Kerala
6/10/2017

THE COMMISSIONER OF INCOME-TAX. vs LORD KRISHNA BANK LTD.

ITA/311/2009ITAT Kerala
6/10/2017

THE COMMISSIONER OF INCOME TAX, COCHIN vs LORD KRISHNA BANK LTD.

ITA/411/2009ITAT Kerala
6/10/2017

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.JOY ALUKKAS TRADERS (INDIA) PVT. LTD.

ITA/18/2015ITAT Kerala
6/10/2017

I.T.O.,(EXEMPTION), AGRA vs M/S AGRA INSTITUTE OF COMPUTER APPLICATION, AGRA

ITA 265/AGR/2016[2010-11]Status: DisposedITAT AgraAY 2010-11
6/10/2017

MONACHEM ADDITIVES PRIVATE LIMITED,VADODARA vs THE INCOME TAX OFFICER,TDS-2, VADODARA

ITA 317/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
6/10/2017

SHRI DILIP GOVINDLAL SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-2(3), BARODA

ITA 316/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
6/10/2017

THE ACIT, CIRCLE-8, AHMEDABAD vs M/S. VARIA ENGINEERING WORKS PVT.LTD., AHMEDABAD

ITA 1379/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
6/10/2017

URBAN IPROVEMENT TRUST, KOTA,JAIPUR vs ITO, KOTA

ITA 423/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
6/10/2017

ACIT, KOTA vs URBAN IMPROVEMNT TRUST, KOTA

ITA 344/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
6/10/2017

RAMESH NAGPAL,AJMER vs ITO, AJMER

ITA 3/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
6/10/2017

URBAN IPROVEMENT TRUST,JAIPUR vs ACIT, KOTA

ITA 256/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
6/10/2017

DCIT (TDS), JAIPUR vs IDEA CELLULAR LTD, JAIPUR

ITA 953/JPR/2016[2014-15]Status: DisposedITAT JaipurAY 2014-15
6/10/2017

DCIT (TDS), JAIPUR vs BHARTI HEXACOM LIMITED, JAIPUR

ITA 952/JPR/2016[2014-15]Status: DisposedITAT JaipurAY 2014-15
6/10/2017

JOHARIMAL BHANWAR LAL JEWELLERS PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 69/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
6/10/2017

VASUDEV GANGWANI,JAIPUR vs ADIT, JAIPUR

ITA 576/JPR/2016[2001-02]Status: DisposedITAT JaipurAY 2001-02
6/10/2017

ACIT (TDS), JAIPUR vs IDEA CELLULAR LTD, JAIPUR

ITA 977/JPR/2015[2013-14]Status: DisposedITAT JaipurAY 2013-14
6/10/2017

URBAN IMPROVEMENT TRUST,KOTA vs ITO, KOTA

ITA 457/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
6/10/2017

ITO, KOTA vs URBAN IMPROVEMENT TRUST, KOTA

ITA 407/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
6/10/2017

IDEA CELLULAR LTD,JAIPUR vs ITO, JAIPUR

ITA 293/JPR/2014[2011-12]Status: DisposedITAT JaipurAY 2011-12
6/10/2017

DEVAS MULTIMEDIA PRIVATE LIMITED vs THE JOINT DIRECTOR

WP/11544/2017ITAT Karnataka

B.S PATIL

6/10/2017

M/S. ODYSSEY SHARE BROKING SERVICES,KOLKATA vs ITO, WARD 35(1), KOLKATA, KOLKATA

ITA 847/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
6/10/2017

M/S VIPUL EASTERN INFRACON (P) LTD.,KOLKATA vs ITO, WD.8(2), KOLKATA, KOLKATA

ITA 66/KOL/2017[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
6/10/2017

SRI ADITYA CHOWDHURY,BURDWAN vs ITO, WARD 1(2), BURDWAN, BURDWAN

ITA 539/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
6/10/2017

SRI CHANDAN DAS,KOLKATA vs ITO, WD-24(3), KOLKATA, KOLKATA

ITA 293/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
6/10/2017

M/S MINI DAIRY,KOLKATA vs ITO, WD-50(2), KOLKATA, KOLKATA

ITA 962/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
6/10/2017