Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ACIT 20(1), MUMBAI vs DHANANJAY G MISHRA, MUMBAI
ITA 2256/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PREMIER CORE INDUSTRIES,THANE vs DCIT CIR 3, THANE
ITA 1747/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 3, THANE vs T A GEORGE KUTTY, THANE
ITA 15/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEEPESH H. JANANI,MUMBAI vs ITO 25(2)(3), MUMBAI
ITA 1015/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TUSHAR A. SHAH (HUF),MUMBAI vs ITO WARD - 20(3)(4), MUMBAI
ITA 1001/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAVESH P. GANDHI,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6580/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STEPAN (INDIA) P.LTD,MUMBAI vs DCIT RG 13(2)(2), MUMBAI
ITA 5490/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 2(1)(4), MUMBAI vs GAMMA INFOWAY EXALT LTD, MUMBAI
ITA 531/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 32(1)(5), MUMBAI vs EMPEE ENGINEERING CORPORATION, MUMBAI
ITA 4945/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
EMPEE ENGINEERING CORPORATION,MUMBAI vs ITO 32(1)(5), MUMBAI
ITA 4900/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(3), MUMBAI vs HI POINT SERVICES (INDIA) P.LTD, MUMBAI
ITA 4373/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AXIS REALTY P. LTD,MUMBAI vs DCIT 9(1), MUMBAI
ITA 4110/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANIS AHMED ABDUL RASHID SIDDIQUI,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 3872/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CUMULATIVE INVESTMENT & TRADING COMPANY P. LTD,NEW DELHI vs PR CIT 2, MUMBAI
ITA 3628/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NEHAL HASMUKH SHAH,MUMBAI vs ITO 24(2)(1), MUMBAI
ITA 3520/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHANDRIKA HIMMATLAL SHAH,MUMBAI vs ITO 32(1)(2), MUMBAI
ITA 2833/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WARD - 1(1), KALYAN, KALYAN vs ABDUL KAYYUM KHAN, BHIWANDI
ITA 2729/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 26(3)(5), MUMBAI vs YOGESH C. KURUBA, MUMBAI
ITA 2706/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHIVKUMAR C. ACHARYA,MUMBAI vs ITO WD 19(1)(3), MUMBAI
ITA 1424/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 3(1)(1), MUMBAI vs BAJAJ ENERGY P.LTD, MUMBAI
ITA 983/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DAGINA COLLECTION P. LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 5865/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PROMA INDUSTRIES LTD,MUMBAI vs ITO WD 8(2)(4), MUMBAI
ITA 5790/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
COMET INVESTMENTS P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 5253/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 2(3)(1), MUMBAI vs KALIMATI INVESTMENT CO. LTD, MUMBAI
ITA 4982/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT (TDS) 1(3), MUMBAI vs MUMBAI PORT TRUST, MUMBAI
ITA 463/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRATIKSHA ENTERPRISES,MUMBAI vs ITO 17(3)(2), MUMBAI
ITA 4103/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT (TDS) 1(3), MUMBAI vs MUMBAI PORT TRUST, MUMBAI
ITA 3930/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
FENTON INVESTMENTS P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 3889/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TELECOM INVESTMENT INDIA P.LTD,MUMBAI vs PR CIT 3, MUMBAI
ITA 3142/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CEN CIR 8(2), MUMBAI vs KATRINA ROSEMARY TURCOTTE, MUMBAI
ITA 3092/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
