Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 632/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 621/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 619/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S. GMS HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 602/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 601/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 600/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 599/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 598/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 597/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 595/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 594/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 593/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 592/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
MR.RAJEEV KRISHNA MURTHY PURNAIYA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1), BANGALORE
ITA 586/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SMT DEEPIKA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-5, BANGALORE
ITA 561/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S SHRI SIDDARAMESHWAR EDUCATION TRUST, BANGALORE
ITA 550/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
G. S. SRIDHAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 9(1), BANGALORE
ITA 491/BANG/2017[2007 - 08]Status: DisposedITAT Bangalore
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CAUVERY AQUA PVT LTD, BANGALORE
ITA 375/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
V.ANANTHA KUMAR,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2(2), BANGALORE
ITA 326/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
V.ANANTHA KUMAR,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2(2), BANGALORE
ITA 325/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S. INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 239/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, WARD - 1(2)(1), BANGALORE vs SHRI. R.S. NATARAJ(HUF), BANGALORE
ITA 194/BANG/2017[2013 - 2014]Status: DisposedITAT Bangalore
DCIT, BANGALORE vs M/S SUBRAMANYA EDUCATION SOCIETY, BANGALORE
ITA 770/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S SUBRAMANYA EDUCATION SOCIETY, BANGALORE
ITA 769/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ITO, BANGALORE vs M/S THAKRAL COMPUTERS PVT. LTD., BANGALORE
ITA 713/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SMT. HEMA RAVICHANDAR,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 401/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SMT. HEMA RAVICHANDAR,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 400/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SMT.UMA NARENDRA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2305/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S.TUPPADAHALLI ENERGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2207/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GOKULA EDUCATION FOUNDATION (MEDICAL), BANGALORE
ITA 1655/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
