Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
G.NARASIMAN,ERODE vs ITO, COIMBATORE
ITA 1000/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs M/S. MOTHER MIRA INDUSTRIES LTD., CHENNAI
ITA 3198/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs M/S. MOTHER MIRA INDUSTRIES LTD., CHENNAI
ITA 3197/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
THE ADDITIONAL CIT, CHENNAI vs M/S. BUHARI HOLDINGS PVT. LTD., CHENNAI
ITA 3196/CHNY/2016[2016-17]Status: DisposedITAT ChennaiAY 2016-17
ACIT, CHENNAI vs M/S. BUHARI HOLDINGS PVT. LTD., CHENNAI
ITA 3195/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
S.M.NOORUDHEEN SHAJAHAN,COIMBATORE vs JCIT, COIMBATORE
ITA 256/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
JCIT, COIMBATORE vs CHROMA PRINT INDIA PVT . LTD., COIMBATORE
ITA 2083/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
PRIYA RAJASHEKAR,CHENNAI vs ITO, CHENNAI
ITA 1617/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
YOGENDRA S. SINGH,MUMBAI vs ATUL KUMAR, ACIT 17(3), MUMBAI
ITA 5416/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRIORITY JEWELS P.LTD,MUMBAI vs ASST CIT 10(3)(2), MUMBAI
ITA 3902/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJENDRA JAYANT EKLAHARE,MUMBAI vs ITO 18(3)(3), MUMBAI
ITA 3744/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
URAI IMPEX P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 367/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOPAL JAIKISANDAS ARORA,MUMBAI vs ITO WD 33(1) (3), MUMBAI
ITA 3629/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHESH S. JAIN,MUMBAI vs ITO WD 24(2)(4), MUMBAI
ITA 3557/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 15(1)(2), MUMBAI vs NIKHIL VINOD AGGARWAL, MUMBAI
ITA 2574/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 19(2), MUMBAI vs MANEK GEMS & ART INTERNATIONAL, MUMBAI
ITA 230/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIRCLE - 3, THANE, THANE vs SHIVRAM NARAYAN KELKAR, THANE
ITA 5917/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
R R ENTERPRISES,MUMBAI vs ACIT 13(2), MUMBAI
ITA 3240/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 20(2)(1), MUMBAI vs JAI PRAKASH JINDAL, MUMBAI
ITA 3202/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (E) 2(1), MUMBAI vs MANDAR EDUCATION SOCIETY, MUMBAI
ITA 5341/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 16(2), MUMBAI vs JANAK DILIP DWARKADAS, MUMBAI
ITA 5200/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ARCHANA SHANTILAL JAIN,PUNE vs DCIT 26(2), MUMBAI
ITA 7494/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT (OSD) -I CEN RG 7, MUMBAI vs SUKHRAJ B NAHAR, MUMBAI
ITA 5730/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MRUDULA C. VORA,MUMBAI vs ITO WD 25(2)(2), MUMBAI
ITA 3536/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 24(3), MUMBAI vs S.C. BROTHERS, MUMBAI
ITA 2978/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IMAGE APPARELS P.LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 7521/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KALPESH P SHAH,THANE vs ITO WD 4(2), THANE
ITA 5902/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 6(2), MUMBAI vs KPMG ADVISORY SERVICES P. LTD, MUMBAI
ITA 4556/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 635/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LTD., BANGALORE
ITA 634/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
