Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
DCIT 10(2), MUMBAI vs AADHAR RETAILING LTD, NAVI MUMBAI
ITA 1586/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SONAL A ZAVERI,MUMBAI vs ITO 16(1)(2), MUMBAI
ITA 5968/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DECCAN ENTERPRISES,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 3611/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 19(3)(1), MUMBAI vs DECCAN ENTERPRISES, MUMBAI
ITA 3137/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
D.C.I.T.(OSD) C.RG.-7, MUMBAI vs INGRAM MICRO INDIA PVT. LTD., MUMBAI
ITA 7451/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
D.C.I.T.(OSD) C.RG.-7, MUMBAI vs INGRAM MICRO INDIA PVT. LTD., MUMBAI
ITA 7450/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
INGRAM MICRO INDIA P.LTD ( NOW KNOWN AS INGRAM MICRO INDIA LTD),MUMBAI vs DCIT (OSD-II) CEN RG 7, MUMBAI
ITA 7348/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INGRAM MICRO INDIA P.LTD ( NOW KNOWN AS INGRAM MICRO INDIA LTD),MUMBAI vs DCIT (OSD-II) CEN RG 7, MUMBAI
ITA 7347/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
INGRAM MICRO INDIA P.LTD ( NOW KNOWN AS INGRAM MICRO INDIA LTD),MUMBAI vs DCIT (OSD-II) CEN RG 7, MUMBAI
ITA 7346/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
CHINTAN H GANDHI,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 2798/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MADHU HI GANDHI,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 2797/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
HASMUKH I GANDHI,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 2795/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
CASCADE HOLDINGS P. LTD,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 1457/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CASCADE HOLDINGS P. LTD,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 1456/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
CASCADE HOLDINGS P. LTD,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 1455/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INCOME TAX OFFICER, HUBLI vs M/S KVG BANK EMPLOYEES CO-OPERATIVE CREDIT CO-OP SOCIETY LTD, DHARWAD
ITA 671/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S.CHIRLA UMESH KUMAR REDDY (HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 440/BANG/2017[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 166/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 165/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 164/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S PROVINCIAL HOUSE OF SISTERS OF CHARITY, MANGALORE
ITA 1252/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 396/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 395/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 394/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2025/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S. TOPAZ INVESTMENTS PVT., LTD.,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), BANGALORE
ITA 1687/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
MS.LATA SUBRAMANIAN,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1570/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
GXS INDIA TECHNOLOGY CENTRE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1041/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, MANGALORE vs SRI. MELWYN JOHN PATRAO, MANGALORE
ITA 968/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO vs SMT. MONICA PATRAO, MANGALORE
ITA 967/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07