Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
DCIT, CC-XXX, KOLKATA, KOLKATA vs M/S SNOWTEX INVESTMENT LTD., KOLKATA
ITA 1291/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
GADANA PROPERTIES LLP.,CHENNAI vs ITO, CHENNAI
ITA 711/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SRI PALANIAPPA CHARITABLE PUBLIC TRUST,SALEM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 2108/CHNY/2017[-]Status: DisposedITAT Chennai
N.S. RAJESHWARAN,OOTACAMUND vs ITO, OOTY
ITA 2914/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
N.S. RAJESHWARAN,OOTACAMUND vs ITO, OOTY
ITA 2913/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
N.S. RAJESHWARAN,OOTACAMUND vs ITO, OOTY
ITA 2912/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
N.S. RAJESHWARAN,OOTACAMUND vs ITO, OOTY
ITA 2911/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
RENTOKIL INDIA PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2660/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7(3), MUMBAI vs NEPEAN HOLDING REALITY LLP., MUMBAI
ITA 5094/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PARAG ANIL PHIRKE,THANE vs ITO WD 2(3), KALYAN
ITA 4045/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
INDUMATI M. BANSAL,MUMBAI vs ITO 30(1)(5), MUMBAI
ITA 3842/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 24(3), MUMBAI vs RAMESH RAMSWARUPDAS JINDAL, MUMBAI
ITA 3096/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT 24(3), MUMBAI vs RAMESH RAMSWARUPDAS JINDAL, MUMBAI
ITA 3094/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 24(3), MUMBAI vs RAMESH RAMSWARUPDAS JINDAL, MUMBAI
ITA 3093/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 24(3), MUMBAI vs RAMESH RAMSWARUPDAS JINDAL, MUMBAI
ITA 3092/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 24(3), MUMBAI vs RAMESH RAMSWARUPDAS JINDAL, MUMBAI
ITA 3091/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RUSHABH ENTERPRISES,THANE vs ASST CIT CIR 4, THANE
ITA 1580/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SVPHN STEEL SERVICE,MUMBAI vs ITO 25(3)(4), MUMBAI
ITA 1177/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AKSHAET ENGINEERING & CONSTRUCTION SERVICES P.LTD,MUMBAI vs ITO 9(1)(2), MUMBAI
ITA 7197/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SPUN COMMUNICATION INFRA P.LTD,MUMBAI vs ITO 13(2)(2), MUMBAI
ITA 6276/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT - 9(3)(2), MUMBAI vs FUTURE HUMAN DEVELOPMENT LTD., MUMBAI
ITA 5163/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LAKE VIEW DEVELOPERS,MUMBAI vs ADDL CIT RG 12(3), MUMBAI
ITA 989/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SIEMENS LTD,MUMBAI vs DCIT CIR 8(2)(1), MUMBAI
ITA 5657/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
THE THANE DISTRICT CENTRAL CO. OP. BANK LTD,THANE vs ACIT CIR 3, THANE
ITA 5038/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HORIZON INFRASTRUCTURE LTD,MUMBAI vs ACIT CC 38, MUMBAI
ITA 356/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 14(2)(1), MUMBAI vs LAFARGE AGGREGATES & CONCRETE P. LTD, MUMBAI
ITA 2783/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 1(3), MUMBAI vs STUDIO AESTHETIC HEALTH & HOSPITALITY P.LTD, MUMBAI
ITA 2525/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANJAY C. KOTHARI,MUMBAI vs DCIT 14(2), MUMBAI
ITA 924/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HASMUKH I GANDHI,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 5006/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SATELLITE DEVELOPERS LTD,MUMBAI vs ASST CIT (TDS) 3(2), MUMBAI
ITA 4280/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08