ITAT Visakhapatnam Bench
4,019 judgments
VEMPATI SATISH,WEST GODAVARI vs INCOME TAX OFFICER, WARD-2, ELURU
us :
ELLAPU NARASAMMA L/R OF LATE ELLAPU APPA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(3), VISAKHAPATNAM
GOWTHAM RESIDENTIAL JUNIOR COLLEGE,VIJAYAWADA vs ACIT, CENTRAL CIRCLE, VIJAYAWADA
GOWTHAM RESIDENTIAL JUNIOR COLLEGE,VIJAYAWADA vs ACIT, CENTRAL CIRCLE, VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BTHINA KUMARA SWAMY REDDY,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BATHINA KUMARA SWAMY REDDY,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BATHINA KUMARA SWAMY REDDY,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ADI SHANKARACHARYA VEDA PATHASHALA,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), GUNTUR
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ADI SHANKARACHARYA VEDA PATHASHALA,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
GAIRUBOINA SUBBAIAH L/R OF LATE GAIRUBOINA SAMBASIVA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
BURRE SREENIVASA MADHURI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs NS HEALTHCARE SERVICES PRIVATE LIMITED, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs NS HEALTHCARE SERVICES PRIVATE LIMITED, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs NS HEALTHCARE SERVICES PRIVATE LIMITED, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs NS HEALTHCARE SERVICES PRIVATE LIMITED, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NS HEALTHCARE SERVICES PRIVATE LIMITED,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NS HEALTHCARE SERVICES PRIVATE LIMITED,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NS HEALTHCARE SERVICES PRIVATE LIMITED,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NS HEALTHCARE SERVICES PRIVATE LIMITED,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
TADIKAMALLA POORNA CHANDRA SEKHARA RAO,HYDERABAD vs INCOME-TAX OFFICER, SRIKAKKULAM
SHRI V. DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
