ITAT Visakhapatnam Bench
4,019 judgments
SHREE SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(5), VISAKHAPATNAM
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
KOMMA TULASI RAM KUMAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD (INTERNATIONAL TAXATION), VIJAYAWADA
SHRI VIJAY PAL RAO, V.P., SHRI MANJUNATHA G. A.M.
MUNCIPAL CORPORATION,RAJAHMUNDRY vs JOINT COMMISSIONER OF INCOME TAX, TDS RANGE, VISAKHAPATNAM
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
SANKARAM SIRAM,DAGGULURU VILLAGE, W.G.DIST vs THE INCOME TAX OFFICER, WARD-1, PALAKOL
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
MUNCIPAL CORPORATION,RAJAHMUNDRY vs JOINT COMMISSIONER OF INCOME TAX, TDS RANGE, VISAKHAPATNAM
Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)
THREE SEASONS EXIM LIMITED,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
Shri Vijay Pal Rao (Vice President), Shri S. Balakrishnan (Accountant Member)
BAYYE CHANDRA KUMAR,WEST GODAVARI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHAMROCK APPARELS,VISAKHAPATANAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SURYA GLOBAL HOSPITALS PVT LTD,KAKINADA vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DCIT, CIRCLE-1(1), VIJAYAWADA vs TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED, VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
KOTI NARASIMHA SRINIVAS VUKKURTHI,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
KOTI NARASIMHA REDDY GUTTIKONDA,GUNTUR vs PRINCIPAL COMMISSIONER OF INCOME TAX , VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
INCOMETAX OFFICER , BHIMAVARAM vs PRASAD RAJU PENMATSA, BHIMAVARAM
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BABU RAO SAHUKARI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2 (5), VISAKHAPATNAM
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
