ITAT Visakhapatnam Bench

GAJULLANKA PRIMARY AGRICULTURE CO OP SOCIETY,GUNTUR vs INCOME TAX OFFICER, WARD-1, TENALI

SHRI VIJAY PAL RAO (Vice President), SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER आ.अपी.सं /ITA Nos.495 to 498/VIZ./2025 Assessment Years 2018-2019 & 2019-2020 | Gajullanka Primary Agriculture Co-Op Society, Avulavaripalem, Kolluru Mandal, Guntur District – 522 324. PAN BGAPM1891G (Appellant) | vs. | The Income Tax Officer, Ward-1, TENALI. PIN – 522 201. State of Andhra Pradesh (Respondent) | | :-------------------------------------------------------------------------------------------------

INCOMETAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY vs SRI VENKATESWARA SWAMY TEMPLE, MACHILIPATNAM

SHRI SANDEEP SINGH KARHAIL, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY LIMITED,VISAKHAPATNAM vs DCIT, CIRCLE-5(1), VISAKHAPATNAM

PER SHRI SANDEEP SINGH KARHAIL (Judicial Member)

VENKATA PRASAD PULIPATI,AMARAVATHI vs INCOME-TAX OFFICER, WARD-2(1), GUNTUR

Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)

BONTHULA HARI VENKATA KRISHNA,SRIKAKULAM vs ACIT, CIRCLE-4(1), VISAKHAPATNAM

Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)

CHANDANAM SANGAIH & SON,NARSARAOPETA vs INCOME-TAX OFFICER, WARD-1, NARSARAOPETA

PER SHRI SANDEEP SINGH KARHAIL (Judicial Member)

VIKRAM BRAHMENDRA SATYAJIT MULPURI,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)

KADULURI RAJITH,NAGULAPALLI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

SHRI SANDEEP SINGH KARHAIL, HON’BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON’BLE (Accountant Member)

VULLI RADHAKRISHNA,TUNI vs INCOME TAX OFFICER, WARD-1, TUNI

Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs SOUTH INDIA RESEARCH INSTITUTE PRIVATE LIMITED, VIJAYAWADA

Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)

KALADHAR VANA PURNA CHANDRA KADI,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM

the Ld.CIT(A) that the cash receipts are out of civil works done from small parties and income @8% was offered Section 44AD of such gross bills of Rs.2,29,000/-, whereas, the entire amount was added by the Ld.AO as unexplained cash deposits, which was confirmed by the Ld.CIT(A).

MANGAMMA CHIRUMAMILLA,GUNTUR vs INCOME TAX OFFICER, WARD 2(1), GUNTUR

SHRI SANDEEP SINGH KARHAIL, HON’BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON’BLE (Accountant Member)

GATTULA LAKSHMI MADHAVI,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

GATTULA LAKSHMI MADHAVI,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

GATTULA LAKSHMI MADHAVI,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), VISAKHAPATNAM vs DODDI ROOPA, VISAKHAPATNAM

MARIAPPAN AUSTIN PRAKASH,BENGALURU, KANRNATAKA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTL TXN CIRCLE, VISAKHAPATNAM

RAGHAVAMMA V THATIPATTI,WEST GODAVARI DIST vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM

the CIT(A). The Ld.CIT(A) after considering the information furnished by the assessee, dismissed the appeal of the assessee.

MANDALA SRIRAMACHANDRA MURTHY,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA

SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN HON’BLE (Accountant Member)

RAGHAVA SASTRY KALYANI RENDUCHINTALA,ELURU vs ITO, DELHI