ITAT Visakhapatnam Bench

OMMI SANDEEP,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM

SRILAKSHMI DEVIREDDY,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA

TIRUMALA RAO BATTU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM

the CIT(A). As the assessee had failed to participate in the proceedings before the CIT(A), therefore, the latter, on the said count itself, dismissed the appeal.

RIVER BAY CITY CAPITAL PRIVATE LIMITED,RAJAHMUNDRY vs ACIT/DCIT, CIRCLE-1, RAJAMAHENDRAVARAM

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

NIMMAGADDA GOPICHAND,VIJAYAWADA vs DCIT, CIRCLE-1(1), VIJAYAWADA

SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON’BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.743/VIZ/2025 (निर्धारण वर्ा/ Assessment Year:2017-18) Nimmagadda Gopichand D.No.59-3-2, Lord Court Apartments 2nd Lane, Ashok Nagar Vijaywawada-520010 Andhra Pradesh [PAN: AATPN3851F] Vs. DCIT – CIRCLE-1(1) C.R. Building, 1st Floor Annex M.G.Road, Vijayawada-520002 Andhra Pradesh करदाता का प्रतततितित्व/ Assessee Represented by : Shri M.V. Prasad, CA राजस्व का प्रतततितित्व/

HOTEL SELECTION GRAND,TADEPALLIGUDEM vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM

ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs ACIT/DCIT, CIRCLE-1(1), VIJAYAWADA

SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON’BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.732/VIZ/2025 (निर्धारण वर्ा/ Assessment Year:2015-16) Andhra Pradesh Housing Board C/o. Katrapat & Associates 1-1-298/2/B/3 Sowbhagya Avenue Apartments 1st Floor, Ashok Nagar Street No. 1, Hyderabad – 500020 Telangana [PAN: AAAAA5028R] Vs. CIT, Circle – 1(1) C.R. Building 1st Floor Annex M.G. Road, Vijayawada – 520002 Andhra Pradesh करदाता का प्रतततितित्व/ Assessee Represen

M. NAGI REDDY COMPANY,VISAKHAPATNAM vs ACIT, CIRCLE-2(1), VISAKHAPATNAM

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

M. NAGI REDDY COMPANY,VISAKHAPATNAM vs ACIT, CIRCLE-2(1), VISAKHAPATNAM

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

INCOME TAX OFFICER, KAKINADA vs ANDHRA PRADESH UNITED TEACHERS FEDERATION, KAKINADA

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

KOTA RADHA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

SHRI RAVISH SOOD, HON'BLE JUDICIAL MEMBER SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

KOTA RADHA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

SREERAMULU PENTAKOTA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

LATE RAMA KUMARI MUNNA REPRESENTED BY SHRI SHIVAYYA MUNNA HUSBAND LEGAL HEIR,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

SRI GUDIBANDI SOMI REDDY EDUCATIONAL SOCIETY,GUNTUR vs INCOME TAX OFFICER (EXEMPTION WARD), GUNTUR

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI OMKARESHWAR CHIDARA, HON'BLE (Accountant Member)

AUDREY BERNICE ROY,VISAKHAPATNAM vs INCOME TAX OFFICER, VISAKHAPATNAM

SHRI RAVISH SOOD, HON’BLE (Judicial Member)

REDDI PAIDITALLI NAIDU,VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

SHRI RAVISH SOOD, HON'BLE (Judicial Member)

TEEJAY INDIA PRIVATE LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM

CHODAY JANAKI RAMAYYA CHOWDARY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1, KAKINADA

SHRI RAVISH SOOD, HON'BLE JUDICIAL MEMBER आयकर अपीलसं./I.T.A.No.623/VIZ/2025 (निर्धारण वर्ष/ Assessment Year:2015-16) Choday Janaki Ramayya Chowdary Vs. Income Tax Officer, Ward-1 Flat No. 105, Trendz Harmony Income Tax Office Yendada Road, Rushikonda Deepthi Towers Visakhapatnam - 530045 Main Road Kakinada-533001 [PAN: ADAPC0895Q] Andhra Pradesh करदाता का प्रतिनिधित्व/ Assessee Represented by : Shri G.V.N. Hari, Advocate राजस्व का प्रतिनिधित्व/ Department Represented by : Sri K. Prasad, Sr

SRI VENKATESWARA OIL DISTRIBUTORS,GUNTUR vs ITO, WARD-1(1), GUNTER

SHRI RAVISH SOOD, HON'BLE (Judicial Member)