← All Benches
ITAT Visakhapatnam Bench
4,005 judgments
THE ACIT, GUNTUR vs M/S. VEERA ASSOCIATES, GUNTUR
ITA 332/VIZ/2016[2007-2008]Status: Disposed21/2/2018AY 2007-2008
THE ANAKAPALLE RURAL ELECTRIC CO-OPRATIVE SOCIETY,HYDERABAD vs THE ACIT, KAKINADA
ITA 297/VIZ/2016[2012-2013]Status: Disposed21/2/2018AY 2012-2013
M. RAMA RAO.,YANAM vs THE ITO, WARD -3, KAKINADA
ITA 21/VIZ/2016[2009-10]Status: Disposed21/2/2018AY 2009-10
THE ASST. COMMISSIONER OF INCOME TAX, GUNTUR vs M/S. BOOMMIDALA PACKAGINGS LIMITED, GUNTUR
ITA 128/VIZ/2016[2006-2007]Status: Disposed21/2/2018AY 2006-2007
THE ACIT, GUNTUR vs SAI BHASKAR IRONS LIMITED, GUNTUR
ITA 108/VIZ/2016[2012-13]Status: Disposed21/2/2018AY 2012-13
SRI KANYAKA PARAMESWARI VARTHAKA SANGAM,GANAPAVARAM vs THE ITO, RAJAHMUNDRY
ITA 217/VIZ/2017[]Status: Disposed19/2/2018
ACIT, CIRCLE-4(1), VISAKHAPATNAM vs SRI VARALAKSHMI JUTE TWINE MILLS PVT. LTD, RAJAM
ITA 458/VIZ/2017[2013-2014]Status: Disposed9/2/2018AY 2013-2014
SRI VARALAKSHMI JUTE TWINE MILLS PRIVATE LIMITED,RAJAM vs DCIT, CIRCLE-4(1), VISAKHAPATNAM
ITA 404/VIZ/2017[2013-2014]Status: Disposed9/2/2018AY 2013-2014
GRANDHI NAGESWARA RAO (HUF),ANAKAPALLE vs THE ACIT, VISAKHAPATNAM
ITA 142/VIZ/2017[2012-2013]Status: Disposed9/2/2018AY 2012-2013
KORAPOLU KANAKA RAJU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 425/VIZ/2016[2010-2011]Status: Disposed9/2/2018AY 2010-2011
KORAPOLU KANAKA RAJU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 424/VIZ/2016[2009-2010]Status: Disposed9/2/2018AY 2009-2010
SRI VARALAKSHMI JUTE TWINE MILLS PVT. LTD.,RAJAM vs THE ITO, SRIKAKULAM
ITA 349/VIZ/2016[2012-2013]Status: Disposed9/2/2018AY 2012-2013
THE DCIT, VISAKHAPATNAM vs SRI VARALAKSHMI JUTE MILLS PVT LTD, SRIKAKULAM
ITA 340/VIZ/2016[2012-2013]Status: Disposed9/2/2018AY 2012-2013
NALLAMILLI SATYANARAYANA REDDY & OTHERS vs THE DY. CIT, KAKINADA
ITA 33/VIZ/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
VELAGPUDI KRISHNA PRADAD,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 69/VIZ/2017[2011-2012]Status: Disposed7/2/2018AY 2011-2012
PAVANI DEVI,GUNTUR vs THE CIT(A)-2, GUNTUR
ITA 312/VIZ/2016[2015-2016]Status: Disposed1/2/2018AY 2015-2016
THE ASSISTANT DIRECTOR(AH) VETERINARY HOSPITAL,JAGGAMPETA vs THE INCOME TAX OFFICER, TDS, WARD-1, RAJAHMUNDRY
ITA 519/VIZ/2018[2015-18]Status: Disposed1/2/2018AY 2015-18
AVNC HIGH SCHOOL,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 460/VIZ/2018[2014-15]Status: Disposed1/2/2018AY 2014-15
AVNC HIGH SCHOOL,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 459/VIZ/2018[2013-14]Status: Disposed1/2/2018AY 2013-14
M/S. SWAMY VEVEKANANDA EDUCATIONAL SOCIETY,JAGGAMPETA vs THE CIT(EXEMPTIONS), HYDERABAD
ITA 23/VIZ/2017[]Status: Disposed25/1/2018
