← All Benches
ITAT Surat Bench
5,224 judgments
RAIYANI BROTHERS,SURAT vs INCOME TAX OFFICER, WARD 3(3)(4), SURAT
ITA 223/SRT/2018[2008-09]Status: Disposed22/10/2021AY 2008-09
RAIYANI BROTHERS,SURAT vs INCOME TAX OFFICER, WARD 3(3)(4), SURAT
ITA 222/SRT/2018[2007-08]Status: Disposed22/10/2021AY 2007-08
RAJHANS METALS,NA
ITA 933/AHD/2017[2012-13]Status: Disposed22/10/2021AY 2012-13
AMRUT SAROVAR,SURAT vs PR. COMMISIONER INCOME TAX(CENTRAL), SURAT
ITA 94/SRT/2021[2016-17]Status: Disposed21/10/2021AY 2016-17
AMRUT SAROVAR,SURAT vs PR. COMMISIONER INCOME TAX(CENTRAL), SURAT
ITA 93/SRT/2021[2015-16]Status: Disposed21/10/2021AY 2015-16
AMRUT SAROVAR,SURAT vs PR. COMMISIONER INCOME TAX(CENTRAL), SURAT
ITA 92/SRT/2021[2014-15]Status: Disposed21/10/2021AY 2014-15
SHRI DIPAKBHAI KANUBHAI SHAH,SURAT vs ITO WARD3(3)(2), SURAT
ITA 81/SRT/2019[2015-16]Status: Disposed21/10/2021AY 2015-16
M/S. ANJANI DEVELOPERS,SURAT vs THE DCIT, CIRCLE-2(3), SURAT
ITA 340/SRT/2019[2014-15]Status: Disposed21/10/2021AY 2014-15
SHRI JAIPRKASH KHANCHAND ASWANI,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(2), SURAT
ITA 160/SRT/2018[2010-11]Status: Disposed21/10/2021AY 2010-11
M/S. J.P. EXTRUSIONTECH LTD.,BHARUCH vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCEL-2, BHARUCH
ITA 421/SRT/2019[2012-13]Status: Disposed13/10/2021AY 2012-13
RISHIKESH COOP HOUSING SOCIETY LTD.,VALSAD vs ITO-WARD-3,VALSAD, VALSAD
ITA 103/SRT/2019[2015-16]Status: Disposed8/10/2021AY 2015-16
SHRI VIMALKUMAR PARBHUBHAI TANDEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 91/SRT/2018[2011-12]Status: Disposed8/10/2021AY 2011-12
SHRI MAHESHBHAI TULSIBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(2)(5), SURAT, SURAT
ITA 383/SRT/2019[2011-12]Status: Disposed4/10/2021AY 2011-12
SHRI MAHESHBHAI TULSIBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(2)(5), SURAT, SURAT
ITA 382/SRT/2019[2009-10]Status: Disposed4/10/2021AY 2009-10
THE DY.CIT, CIRCLE-3(3), SURAT vs SHRI DHIRUBHAI BECHARBHAI DHAMELIYA, SURAT
ITA 259/SRT/2018[2013-14]Status: Disposed4/10/2021AY 2013-14
DY. CIT, CIRCLE 3(3), SURAT vs SHRI MANUBHAI RAJABHAI DHAMELIYA, SURAT
ITA 258/SRT/2018[2013-14]Status: Disposed4/10/2021AY 2013-14
THE VARACHHA CO.OP.BANK LTD.,SURAT vs THE CIT-(APPEALS), CIRCLE-3, SURAT
ITA 392/SRT/2019[2014-15]Status: Disposed28/9/2021AY 2014-15
SHRI KALPESH HASMUKHBHAI PATEL,SURAT vs ITO, SURAT
ITA 372/SRT/2019[2011-12]Status: Disposed28/9/2021AY 2011-12
SHRI KALPESH HASMUKHBHAI PATEL,SURAT vs ITO, SURAT
ITA 371/SRT/2019[2010-11]Status: Disposed28/9/2021AY 2010-11
ATLANTA ENTERPRISE,SURAT vs DCIT, CIRCLE-3(2), SURAT
ITA 360/SRT/2019[2015-16]Status: Disposed28/9/2021AY 2015-16
