← All Benches
ITAT Ranchi Bench
1,955 judgments
AMLENDU SHEKHAR JHA,GODDA vs ITO WARD-3(4), SAHIBGANJ
ITA 151/RAN/2018[09-10]Status: Disposed9/1/2019
M/S PATO BUILDERS LTD,JAMSHEDPUR vs ACIT CIRCLE-2, JAMSHEDPUR
ITA 107/RAN/2018[08-09]Status: Disposed9/1/2019
M/S MANAN VIDYA,RANCHI vs ITO WARD-3(2), RANCHI
ITA 247/RAN/2017[07-08]Status: Disposed9/1/2019
SRI BHAGIRATH SHARMA,BOKARO vs DCIT CIRCLE-3, BOKARO
ITA 209/RAN/2017[13-14]Status: Disposed9/1/2019
SANJAY KUMAR AGRAWAL,HAZARIBAGH vs ITO WD-2(1), HAZARIBAGH
ITA 216/RAN/2016[2004-05]Status: Disposed9/1/2019AY 2004-05
ACIT CENTRAL CIRCLE, JAMSHEDPUR vs M/S SURAJ SOLUTION PVT LTD, JAMSHEDPUR
ITA 72/RAN/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
ALL INDIA WOMENS CONFERENCE,JAMSHEDPUR vs ITO WARD EXEMPTION, JAMSHEDPUR
ITA 238/RAN/2017[13-14]Status: Disposed29/11/2018
DCIT CIR-1, RANCHI vs M/S JHARKHAND STATE CO-OPERATIVE LAC MARKETING AND PROCUREMENT FEDRATION LTD., RANCHI
ITA 236/RAN/2017[11-12]Status: Disposed29/11/2018
ITO EXEMPTION WARD, JAMSHEDPUR vs ALL INDIA WOMEN'S CONFERENCE, JAMSHEDPUR
ITA 230/RAN/2017[11-12]Status: Disposed29/11/2018
M/S JHARKHAND STATE CO-OPERATIVE LAC MARKETING & PROCUREMENT FED.LTD.,RANCHI vs DCIT, CIRCLE-3, RANCHI
ITA 199/RAN/2017[12-13]Status: Disposed29/11/2018
ACIT CENTRAL CIRCLE, JAMSHEDPUR vs M/S SURAJ SOLUTIONS PVT LTD, JAMSHDPUR
ITA 184/RAN/2017[11-12]Status: Disposed29/11/2018
ITO WARD-2(1), JAMSHEDPUR vs M/S OM PRAKASH BAJAJ, JAMSHEDPUR
ITA 162/RAN/2017[09-10]Status: Disposed29/11/2018
SHIV NARAYAN PRASAD,BOKARO vs ITO WARD-3(1), BOKARO
ITA 374/RAN/2016[2010-11]Status: Disposed29/11/2018AY 2010-11
SHIV NARAYAN PRASAD,BOKARO vs ITO WARD-3(1), BOKARO
ITA 373/RAN/2016[2009-10]Status: Disposed29/11/2018AY 2009-10
SHIV NARAYAN PRASAD,BOKARO vs ITO WARD-3(1), BOKARO
ITA 372/RAN/2016[2008-09]Status: Disposed29/11/2018AY 2008-09
SHIV NARAYAN PRASAD,BOKARO vs ITO WARD-3(1), BOKARO
ITA 371/RAN/2016[2007-08]Status: Disposed29/11/2018AY 2007-08
M/S ALL INDIA WOMANS CONFRENCE,JAMSHEDPUR vs ITO EXEMPTION WD, JAMSHEDPUR
ITA 314/RAN/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
AAKANKSHA UTPRERAK SAMAJIK SANSTHA,DHANBAD vs CIT EXEMPTION, PATNA
ITA 6/RAN/2017[]Status: Disposed28/11/2018
ITO WD-3(5), BOKARO vs SRI NIRMAL SINGH, BOKARO
ITA 57/RAN/2017[2012-13]Status: Disposed28/11/2018AY 2012-13
DCIT CIRCLE-1, RANCHI vs M/S GAUTAM CONSTRUCTION & DEVELOPMENTY PVT LTD, RANCHI
ITA 40/RAN/2017[2007-08]Status: Disposed28/11/2018AY 2007-08