ITAT Ranchi Bench
1,968 judgments
ABHISHEK GOURASARIA,JAMSHEDPUR vs ACIT , JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AMIT REALTORS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE-3, BOKARO, BOKARO
LATE PROMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LATE PROMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
LATE PROMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
LATE PROMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PROMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
LATE PRAMOD KUMAR JAYASWAL,RANCHI vs ACIT CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
MINIMAYA SALES PRIVATE LIMITED.,KOLKATA vs INCOME TAX, WARD-2(5), RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
HOLYFAITH TRIBAL W AND D TRUST ,RANCHI vs ITO EXEMPTION WARD, RANCHI
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
VISHWA NIRMALA DHARMA TRUST JAMSHEDPUR,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
VISHWA NIRMALA DHARMA TRUST JAMSHEDPUR,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHEDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
G D RUNGTA FOUNDATION,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHEDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
G D RUNGTA FOUNDATION,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHEDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
SATYALOK KRIYA YOGA,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHEDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
SATYALOK KRIYA YOGA,JAMSHEDPUR vs EXEMPTION WARD, JSR, JAMSHEDPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
MOHAMMAD ASIF RAZA,JUGSALAI vs ITO, C.H.AREA
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
INCOME TAX OFFICER, BOKARO vs AJIT KUMAR, BOKARO
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
VIKASH KUMAR TAPADIA,JAMSHEDPUR vs INCOME TAX OFFICER, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KARNI MANSION PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(4), JAMSHEDPUR
the Ld. CIT(A), where the appeal of the assessee was dismissed due to non-prosecution by upholding the order of the AO. Aggrieved by the above order, the assessee is in appeal before this Tribunal raising various grounds. However, the primary contention of the assessee is that the impugned order passed by the Ld. CIT(A) without giving proper opportunity of being heard to the assessee. Therefore, the order of Ld. CIT(A) may be quashed.
