ITAT Ranchi Bench

1,968 judgments

BHANU PRATAP SHAHI,RANCHI vs DCIT CIRCLE 1 RANCHI, RANCHI

ITA 200/RAN/2023[2010-11]Status: Disposed7/10/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BHANU PRATAP SHAHI,RANCHI vs DCIT CIRCLE-1 RANCHI, RANCHI

ITA 199/RAN/2023[2007-08]Status: Disposed7/10/2025AY 2007-08

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BHANU PRATAP SHAHI,RANCHI vs DCIT CIRCLE-1, RANCHI

ITA 198/RAN/2023[200607]Status: Disposed7/10/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, RANCHI vs SHRI UPENDRA PRASAD, LOHERDAGA

ITA 167/RAN/2023[2017-18]Status: Disposed7/10/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

CHOTANAGPUR CATHOLIC MISSION CO – OPERATIVE CREDIT SOCIETY ,RANCHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, RANCHI, RANCHI

ITA 41/RAN/2022[2017-18]Status: Disposed7/10/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KUNAL KUMAR SINGH,BERMO vs ITO WARD 3(1), BOKARO

ITA 71/RAN/2025[2018-19]Status: Disposed6/10/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

AVIKAL MASKARA,KANKE ROAD vs INCOME TAX OFFICER, WARD 1 (1), RANCHI

ITA 253/RAN/2024[2017-2018]Status: Disposed6/10/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALOK KUMAR,KANKE ROAD vs DCIT, CENTRAL CIRCLE TWO

ITA 201/RAN/2024[2009-10]Status: Disposed6/10/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALOK KUMAR,KANKE ROAD vs DCIT, CENTRAL CIRCLE TWO

ITA 200/RAN/2024[2008-09]Status: Disposed6/10/2025AY 2008-09

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALOK KUMAR,KANKE ROAD vs DCIT, CENTRAL CIRCLE TWO

ITA 199/RAN/2024[2007-08]Status: Disposed6/10/2025AY 2007-08

the Hon'ble Bench as it is the first hearing. It is therefore prayed hereby to kindly adjourn the case and provide adequate time to the assessee for written submission and paper book. For this kind gesture the assessee shall ever pray."

ALOK KUMAR,KANKE ROAD vs DCIT, CENTRAL CIRCLE TWO

ITA 198/RAN/2024[2006-07]Status: Disposed6/10/2025AY 2006-07

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALOK KUMAR,RANCHI vs DCIT, CENTRAL CIRCLE TWO

ITA 185/RAN/2024[2005-06]Status: Disposed6/10/2025AY 2005-06

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 152/RAN/2024[2021-22]Status: Disposed6/10/2025AY 2021-22

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 151/RAN/2024[2020-21]Status: Disposed6/10/2025AY 2020-21

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 150/RAN/2024[2019-20]Status: Disposed6/10/2025AY 2019-20

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 149/RAN/2024[2018-19]Status: Disposed6/10/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 148/RAN/2024[2017-18]Status: Disposed6/10/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 147/RAN/2024[2016-17]Status: Disposed6/10/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CC, DHANBAD, DHANBAD vs LEMONGRASS INVESTMENT CONSULTANTS PVT LTD, KOLKATA

ITA 146/RAN/2024[2015-16]Status: Disposed6/10/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SRI VISHAL PALRIWAL,RANCHI vs ACIT CENTRAL CIRCLE-1, RANCHI

ITA 60/RAN/2023[2019-20]Status: Disposed6/10/2025AY 2019-20

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)