ITAT Ranchi Bench
1,968 judgments
CCL,RANCHI vs DCIT CIR-1, RANCHI
CCL,RNACHI vs ADDITIONAL CIT ,RG -1 , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SARYU DEVI,RANCHI vs ITO, WARD-1(1), RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DHANBAD vs BINDHYAVASINI COMMERCIAL SERVICES PRIVATE LIMITED, DHANBAD
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SHREE SHAKTI INDUSTRIES,DHANBAD vs DCIT/ACIT, CENTRAL CIRCLE, DHANBAD
the Ld. CIT(A) where appeal of the assessee was partly allowed. Where Ld. CIT (A) granted relief respect of unaccounted purchases and applied a gross profit (GP) rate of 25% on the remaining purchase amount of ₹ 89,14,070/-, resulting in an addition of ₹ 22,28,517/- as against AO's addition of ₹ 95,95,360/-.
SHREE SHAKTI INDUSTRIES,DHANBAD vs DCIT/ACIT, CENTRAL CIRCLE, DHANBAD
the Ld. CIT(A) where appeal of the assessee was partly allowed. Where Ld. CIT (A) granted relief respect of unaccounted purchases and applied a gross profit (GP) rate of 25% on the remaining purchase amount of ₹ 89,14,070/-, resulting in an addition of ₹ 22,28,517/- as against AO’s addition of ₹ 95,95,360/-.
URUSI RAHMAN,KADMA vs ITO, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KURUGANTI SRIVALLI,,HYDERABAD vs ACIT CENTRAL CIRCLE,, DHANBAD
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ANIL KUMAR MANDAL,FATEHPUR, SAHIBGANJ vs ITO, SAHIBGANJ
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SHANKAR POLMERSETTY,BAGBERA KITADIH vs ITO WARD 3(1), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs KILBURN MANAGEMENT SERVICES PRIVATE LIMITED, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SHARAD SARAWGI,GIRIDIH vs ACIT, C. C., DHANBAD
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
DEBASREE SENGUPTA,SONARI vs ITO WARD 1 (1), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
MOHAN RITI,RANCHI vs ITO, WARD-2(1),, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs BENKO TRADERS PRIVATE LIMITED, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
GAYATHRI GLOBAL RESOURCES PRIVATE LIMITED ,JAMSHEDPUR vs ITO WARD (1), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay, Accountant Member Ι.Τ.Α. No.456/Ran/2024 Assessment Year: 2013-14 Gayatri Global Pvt. Ltd ..............................................................Appellant 153, Kamani Centre, Bistupur, Jharkhand-831001. [PAN: AADCG3732B] VS. NFAC, New Delhi...................................................................Respondent Ι.Τ.Α. No.96/Ran/2025 Gayatri Global Pvt. Ltd ............................................................
GAYATRI GLOBAL PRIVATE LIMITED,JAMSHEDPUR vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI, NEW DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
BABY CHATTERJEE,RANCHI vs INCOME TAX OFFICER, WARD-1(3), RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SURAJ LAL SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD 2(1), JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member)
MAA DIWRI RICE MILLS PRIVATE LIMITED,RANCHI vs ITO, WARD-2(1), RANCHI
the Id.CIT(A). It was the submission the issue may be restored to the file of Id.AO for readjudication afresh so that the assessee would be able to submit the details.4. In reply, Id.Sr. DR did not raise any serious objection in restoring the matter to the file of Id. Assessing Officer for readjudication.
