← All Benches
ITAT Ranchi Bench
1,955 judgments
SUDHIR SHARMA,KODERMA vs INCOME TAX OFFICER, WARD 2(1), DHANBAD, DHANBAD
ITA 459/RAN/2025[2020-21]Status: Disposed22/4/2026AY 2020-21
BASUKINATH SHIV MANDIR NYAS SAMITY,DHANBAD vs ITO, DHANBAD
ITA 394/RAN/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
BASUKINATH SHIV MANDIR NYAS SAMITY,DUMKA vs ITO, DHANBAD
ITA 393/RAN/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
BASUKINATH SHIV MANDIR NYAS SAMITY,DUMKA vs ITO, DHANBAD
ITA 392/RAN/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
BASUKINATH SHIV MANDIR NYAS SAMITY,DUMKA vs ITO, DHANBAD
ITA 391/RAN/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
BASUKINATH SHIV MANDIR NYAS SAMITY,BASUKINATH vs ITO, DHANBAD
ITA 390/RAN/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
M/S MANIKARAN POWER LTD.,,KOLKATA vs ACIT, C.C.2, RANCHI
ITA 379/RAN/2025[23-24]Status: Disposed22/4/2026
M/S MANIKARAN POWER LTD.,,KOLKATA vs ACIT, C.C.2, RANCHI
ITA 378/RAN/2025[21-22]Status: Disposed22/4/2026
M/S MANIKARAN POWER LTD,KOLKATA vs ACIT, C.C.2, RANCHI
ITA 377/RAN/2025[20-21]Status: Disposed22/4/2026
M/S SALASAR MINERALS,DHANBAD vs ACIT, CIRCLE-2, DHANBAD
ITA 364/RAN/2025[12-13]Status: Disposed22/4/2026
NILAI EDUCATIONAL TRUST,KADRU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RANCHI
ITA 354/RAN/2025[2012-13]Status: Disposed22/4/2026AY 2012-13
NILAI EDUCATIONAL TRUST,KADRU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RANCHI
ITA 353/RAN/2025[2011-12]Status: Disposed22/4/2026AY 2011-12
NILAI EDUCATIONAL TRUST,KADRU vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-2, RANCHI
ITA 352/RAN/2025[2010-11]Status: Disposed22/4/2026AY 2010-11
JS TRANSPORT CO JV ,DHANBAD vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-III, DHANBAD
ITA 331/RAN/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
J S TRANSPORT CO JV,DHANBAD vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-III, DHANBAD
ITA 330/RAN/2025[2018-19]Status: Disposed22/4/2026AY 2018-19
J S TRANSPORT CO JV,DHANBAD vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-III, DHANBAD
ITA 329/RAN/2025[2017-18]Status: Disposed22/4/2026AY 2017-18
J S TRANSPORT CO JV,DHANBAD vs ADDITIONAL COMMISSIONER, TDS RANGE-III, DHANBAD
ITA 328/RAN/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
HEMLAL MURMU HUF,RANCHI vs ITO WARD 1(4), ITO MAIN ROAD
ITA 342/RAN/2025[2016-17]Status: Disposed21/4/2026AY 2016-17
HEMLAL MURMU HUF,RANCHI vs ITO WARD 1(4), RANCHI
ITA 341/RAN/2025[2015-16]Status: Disposed21/4/2026AY 2015-16
ARUN KUMAR BARANWAL,BOKARO vs BOKARO, THE INCOME TAX OFFICE ,BOKARO
ITA 336/RAN/2025[2022-23]Status: Disposed21/4/2026AY 2022-23