ITAT Rajkot Bench
3,680 judgments
ASHVINBHAI LAVJIBHAI RAJANI,JUNAGADH vs INCOME TAX OFFICER, JUNAGADH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JIGNABEN RUPAREL,RAJKOT vs ITO, WARD-3, GANDHIDHAM, GANDHIDHAM
RAYSINGBHAI JESINGBHAI ZALA,FACHARIYA vs INCOME TAX OFFICE, VERAVAL
JAYSHREEJIBEN SANJAYKUMAR DHAKAN,RAJKOT vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NATIONAL FACELESS ASSESSEMENT CENTER, DELHI
BHUPENDRA SHAMJIBHAI VEKARIA,JAMNAGAR vs PR. CIT, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI, AM & DINESH MOHAN SINHA (Judicial Member)
SHRI SHAILESH RAMESHCHANDRA MASHRU,AFRICA vs THE ITO INTL. TAXN. GANDHIDHAM, GANDHIDHAM
KAVERI COTEX PVT LTD,JAMNAGAR vs ACIT, CIRCLE-3, JAMNAGAR, JAMNGAR
DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)
KUMAR RAMESH SAHU,RAJKOT, GUJARAT vs ACIT, CIRCLE-2(2), RAJKOT, RAJKOT, GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DHAVAL VALLABHBHAI GODHANI,RAJKOT vs DCIT/ACIT CENT-1, RKT, RAJKOT, RAJKOT
JAYASINHJI JHALA (HUF),SURENDRANAGAR, GUJARAT vs INCOME TAX OFFICER, WARD-1, INTERNATIONAL TAXATION, AHEMDABAD
SHRI RAJESH KARSHANBHAI VEKARIYA,RAJKOT vs THE ITO WD-2(1)(5), RAJKOT
DR. ARJUN LAL SAINI, AM.& DINESH MOHAN SINHA (Judicial Member)
CHAMPABEN NARESH LIMBANI,VILLAGE NANI KHAKHAR, TAL. MANDAVI, DIST. KUTCHH vs THE ITO WARD-3, GANDHIDHAM(BHUJ-1), GANDHIDHAM
BHAVESH GOVINDBHAI DADHANIYA,RAJKOT vs ITO, WARD-1(1)(4), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
INCOME TAX OFFICER, JAMNAGAR vs NILESH BIPINCHANDRA MEHTA, JAMNAGAR
CHARVI EXTRUSION,JAMNAGAR vs ITO, WARD-1(3), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
BRIJLAL SADHURAM SONWANI,RAJKOT vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT
LATE ABDULKADAR LASHKARI, LEGAL HEIR- ABDULSATAR LASHKARI,JAMNAGAR vs ITO, WARD - 2(7), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHRI SWAMI VIVEKANAND TRUST,ADIPUR vs THE ITO (EXEMPTION), WARD(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ABDULBHAI AHMAD BHAI SHERASIYA,WANKANER vs THE INCOME TAX OFFICER- WARD 1, MORBI
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
PREMJIBHAI DANABHAI BHANKHODIYA,MORBI vs INCOEM TAX OFFICER, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)