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ITAT Rajkot Bench

3,677 judgments

BUILDCON ASSOCIATES,RAJKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, RAJKOT

ITA 506/RJT/2024[2018-19]Status: Disposed9/3/2026AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT vs NARESH ORGANISERS PVT. LTD., RJAKOT

ITA 503/RJT/2024[2018-19]Status: Disposed9/3/2026AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs NEELRATNA ENTERPRISE LLP, RAJKOT

ITA 682/RJT/2024[2021-22]Status: Disposed27/2/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs NEELRATNA ENTERPRISE LLP, RAJKOT

ITA 681/RJT/2024[2020-21]Status: Disposed27/2/2026AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs NEELRATNA ENTERPRISE LLP, RAJKOT

ITA 680/RJT/2024[2019-20]Status: Disposed27/2/2026AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRLCLE 1, RAJKOT, RAJKOT vs BUILDCON CREATIONS LLP, RAJKOT

ITA 679/RJT/2024[2022-23]Status: Disposed27/2/2026AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs BUILDCON CREATIONS LLP, RAJKOT

ITA 678/RJT/2024[2021-22]Status: Disposed27/2/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT vs BUILDCON CREATIONS LLP, RAJKOT

ITA 677/RJT/2024[2020-21]Status: Disposed27/2/2026AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT, RAJKOT vs BUILDCON CREATIONS LLP, RAJKOT

ITA 676/RJT/2024[2019-20]Status: Disposed27/2/2026AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

SHIV ENTERPRISE,RAJKOT vs THE DEUTY COMMISSIONER OF INCOME TAX, CENTRAL - 1, RAJKOT

ITA 616/RJT/2024[2020-21]Status: Disposed27/2/2026AY 2020-21

Dr. Arjun Lal Saini (Accountant Member), Dr. Dinesh Mohan Sinha (Judicial Member)

SHIV ENTERPRISE,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL-1,, RAJKOT

ITA 615/RJT/2024[2019-20]Status: Disposed27/2/2026AY 2019-20

Dr. Arjun Lal Saini (Accountant Member), Dr. Dinesh Mohan Sinha (Judicial Member)

SHIV ENTERPRISE,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, RAJKOT

ITA 614/RJT/2024[2018-19]Status: Disposed27/2/2026AY 2018-19

Dr. Arjun Lal Saini (Accountant Member), Dr. Dinesh Mohan Sinha (Judicial Member)

SHIV ENTERPRISE,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL 1,, RAJKOT

ITA 613/RJT/2024[2017-18]Status: Disposed27/2/2026AY 2017-18

Dr. Arjun Lal Saini (Accountant Member), Dr. Dinesh Mohan Sinha (Judicial Member)

BUILDCON CREATIONS LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL-1, , RAJKOT

ITA 542/RJT/2024[2022-23]Status: Disposed27/2/2026AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

BUILDCON CREATIONS LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, RAJKOT

ITA 541/RJT/2024[2021-22]Status: Disposed27/2/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

BUILDCON CREATIONS LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1,, RAJKOT

ITA 540/RJT/2024[2020-21]Status: Disposed27/2/2026AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

BUILDCON CREATIONS LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1,, RAJKOT

ITA 539/RJT/2024[2019-20]Status: Disposed27/2/2026AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

NEELRATNA ENTERPRISE LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL-1,, RAJKOT

ITA 538/RJT/2024[2022-23]Status: Disposed27/2/2026AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

NEELRATNA ENTERPRISE LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, RAJKOT

ITA 537/RJT/2024[2021-22]Status: Disposed27/2/2026AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)

NEELRATNA ENTERPRISE LLP,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1,, RAJKOT

ITA 536/RJT/2024[2020-21]Status: Disposed27/2/2026AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)